High Courts04 Nov 2020Dismissed
Manish Kumar @ Manish Kumar Sahni And Anr Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0024
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 294 of 2,660
High Courts04 Nov 2020Disposed Of
Parwez Alam @ Md. Parwez Alam And Ors Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0023
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Disposed Of
Centre Direct Vs State Of Bihar And Anr
Patna High Court · (2020) 11 PAT CK 0013
High Courts04 Nov 2020Allowed
Nilopher Yashamin Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0012
High Courts04 Nov 2020Disposed Of
Lalan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0011
Central Goods And Services Tax Act, 2017 — Section 16, 37, 39, 44, 62Constitution Of India, 1950 — Article 226
High Courts04 Nov 2020Disposed Of
Cusb Alumni Association Vs Central University Of South Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0010
High Courts04 Nov 2020Disposed Of
Baidnath Singh @ Baidhnath Sharma Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0009
Indian Penal Code, 1860 — Section 147, 149, 283, 353, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Disposed Of
Shatyendra Ray And Anr Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0008
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 379, 384Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Disposed Of
Durgawati Devi Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0007
Indian Penal Code, 1860 — Section 34, 201, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Dismissed
Pramod Jha @ Pramod Prasad Jha Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506
High Courts04 Nov 2020Dismissed
Vicky Saw @ Vicky Kumar Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0005
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts04 Nov 2020Allowed
Rajeev Ranjan Satsangi And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0004
Constitution Of India, 1950 — Article 309
High Courts02 Nov 2020Disposed Of
Soni Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0107
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2020Disposed Of
Chintu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0106
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts02 Nov 2020Disposed Of
Rahul Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2020Disposed Of
Rekha Tripathi Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0104
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts02 Nov 2020Disposed Of
Anju Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0103
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2020Disposed Of
Basudev Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0102
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2020Disposed Of
Shailander Kumar Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0101
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2020Dismissed
Divya Lakshmi Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0022