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Patna High Court judgments

53,185 judgments · page 295 of 2,660

High Courts02 Nov 2020Disposed Of

Ganga Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0021

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Nov 2020Disposed Of

Rajesh Mahato @ Rajesh Mahto Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0020

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Oct 2020Disposed Of

Sayara Khatun Vs State Of Bihar And Ors

Patna High Court · (2020) 10 PAT CK 0105

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Oct 2020Disposed Of

Karyanand Kumar And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 10 PAT CK 0104

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Oct 2020Disposed Of

Kanhaiya Kumar Mahto Vs State Of Bihar And Ors

Patna High Court · (2020) 10 PAT CK 0103

Indian Penal Code, 1860 — Section 34, 272, 273, 307, 353, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Oct 2020Disposed Of

Ajay Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 10 PAT CK 0102

Indian Penal Code, 1860 — Section 34, 188, 269, 270, 272, 273, 279, 323, 341, 427, 506Disaster Management Act, 2005 — Section 51Epidemic Diseases Act, 1897 — Section 3
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High Courts20 Oct 2020Disposed Of

Rakesh Jaiswal Vs State Of Bihar And Anr

Patna High Court · (2020) 10 PAT CK 0097

Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts20 Oct 2020Allowed

State Of Bihar Vs Ajit Kumar

Patna High Court · (2020) 10 PAT CK 0096

Indian Penal Code, 1860 — Section 34, 120B, 302, 363, 366A, 376(D)Protection Of Children From Sexual Offences Act, 2012 — Section 6(g)Evidence Act, 1872 — Section 6, 25, 26, 27, 60, 110, 114
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High Courts19 Oct 2020Disposed Of

Ajay Mahto Vs State Of Bihar And Anr

Patna High Court · (2020) 10 PAT CK 0093

Indian Penal Code, 1860 — Section 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
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