High Courts14 Oct 2020Dismissed
Raj Kumari Devi And Anr Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0071
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 297 of 2,660
High Courts14 Oct 2020Dismissed
Deepak Singh @ Deepak Kumar Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0067
Indian Penal Code, 1860 — Section 120B, 290, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 35(a)
High Courts14 Oct 2020Disposed Of
Umesh Ram And Anr Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0066
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Oct 2020Dismissed
Atul Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0065
Indian Penal Code, 1860 — Section 34, 272, 273, 308Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts14 Oct 2020Dismissed
Munna Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0064
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1)(2), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Oct 2020Dismissed
Shiv Shankar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0063
High Courts13 Oct 2020Dismissed
Uday Kewat @ Ram Uday Kewat Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0062
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Oct 2020Disposed Of
Pramod Yadav Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0061
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2020Dismissed
Manoj Ray And Anr Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0060
Indian Penal Code, 1860 — Section 34, 272, 273, 308Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2020Dismissed
Nanak Yadav @ Nanhak Yadav Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0059
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2020Dismissed
Dashrath Paswan And Anr Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0058
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts12 Oct 2020Disposed Of
Nikesh Pachpute Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0111
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(k)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts12 Oct 2020Disposed Of
Jathi Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0110
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 34(b), 36, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts12 Oct 2020Disposed Of
Ram Pravesh Rai @ Ram Pravesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0109
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(A)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts12 Oct 2020Disposed Of
Ranveer Kumar Rana And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0108
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts12 Oct 2020Disposed Of
Kiran Gupta Vs State Election Commission And Ors
Patna High Court · (2020) 10 PAT CK 0070
Bihar Panchayat Raj Act, 2006 — Section 15, 123, 135, 136, 136(1), 136(1)(a), 136(2)Citizenship Act, 1955 — Section 3, 4, 5, 5(1)(c), 6, 6(A), 7, 9, 9(2)Bihar Municipal Act, 2007 — Section 18(2)
High Courts12 Oct 2020Dismissed
Ram Babu Sahni Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0057
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 41(1)
High Courts09 Oct 2020Disposed Of
Kanhaiya Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0069
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Oct 2020Disposed Of
Raju Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0056
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Oct 2020Disposed Of
Vikram Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0055
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340