High Courts07 Oct 2020Disposed Of
Harishchandra Mahto Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0035
Indian Penal Code, 1860 — Section 409, 420Code Of Criminal Procedure, 1973 — Section 360, 361, 397, 401
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 299 of 2,660
High Courts07 Oct 2020Allowed
Saurav Kumar @ Sahgal Pratap Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0034
Indian Penal Code, 1860 — Section 34, 120B, 302, 307Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(33), 2(45), 2(54), 12, 14(1), 14(5)(f)(ii), 15, 15(3), 17, 18, 18(1), 18(3), 19, 19(3), 21Arms Act, 1959 — Section 27
High Courts07 Oct 2020Dismissed
Ganesh Mahto @ Ganesh Kumar Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0033
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Oct 2020Disposed Of
Juber Khan @ Juber Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0032
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts06 Oct 2020Disposed Of
Bablu Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0031
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts06 Oct 2020Disposed Of
Chandan Kumar Rai And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0030
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(c)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts06 Oct 2020Disposed Of
Amar Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0029
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Oct 2020Dismissed
Md. Shamsad @ Mir Samsad Vs State Of Bihar And Anr
Patna High Court · (2020) 10 PAT CK 0022
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 498A, 504
High Courts05 Oct 2020Allowed
Shrinath Upadhyay Vs Union Of India And Ors
Patna High Court · (2020) 10 PAT CK 0107
Regional Rural Bank Act 1976 — Section 3, 17(1), 30(1)All India Services (Leave) Rules, 1955 — Rule 20RMadhya Bihar Gramin Bank (Employees) Pension Regulation 2018 — Regulation 2(1)(k), 2(1)(l), 2(1)(s), 2(x), 3(1)(a), 3(c), 13, 14, 20, 20(1), 26, 30, 31, 31(1), 32, 32(1), 39(9)(iv)
High Courts05 Oct 2020Disposed Of
Poonam Devi Vs Bharat Petroleum Corporation Ltd And Ors
Patna High Court · (2020) 10 PAT CK 0106
Indian Contract Act, 1872 — Section 63Constitution Of India, 1950 — Article 14, 226
High Courts05 Oct 2020Disposed Of
Jaymanti Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0028
High Courts05 Oct 2020Disposed Of
Subodh Goel And Co. Chartered Accountants Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0027
High Courts05 Oct 2020Disposed Of
Om Prakash Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0026
High Courts05 Oct 2020Disposed Of
Ranjan Kumar Singh Vs Bank Of Baroda And Ors
Patna High Court · (2020) 10 PAT CK 0025
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(4), 14, 17Constitution Of India, 1950 — Article 226, 227
High Courts05 Oct 2020Disposed Of
Saurav Kishore Vs Indian Oil Corporation Limited And Ors
Patna High Court · (2020) 10 PAT CK 0024
High Courts05 Oct 2020Disposed Of
Nurshing Construction Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0023
High Courts05 Oct 2020Disposed Of
Dhanji Paswan And Ors Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0021
Indian Penal Code, 1860 — Section 34, 308, 323, 338, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Oct 2020Dismissed
Ramjee Mehta @ Ramjee Mahto And Anr Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0020
Indian Penal Code, 1860 — Section 34, 304B
High Courts05 Oct 2020Disposed Of
Binod Yadav And Ors Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0019
Indian Penal Code, 1860 — Section 34, 302, 328Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Oct 2020Dismissed
State Of Bihar Vs Sheo Pujan Kumhar And Ors
Patna High Court · (2020) 10 PAT CK 0018
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 378, 379