High Courts01 Oct 2020Dismissed
State Of Bihar Vs Murari Prasad And Anr
Patna High Court · (2020) 10 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
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Patna High Court judgments
53,185 judgments · page 300 of 2,660
High Courts01 Oct 2020Dismissed
State Of Bihar Vs Gyandeo Singh @ Subodh Singh
Patna High Court · (2020) 10 PAT CK 0016
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
High Courts01 Oct 2020Dismissed
State Of Bihar Vs Bishundhari Singh And Ors
Patna High Court · (2020) 10 PAT CK 0015
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Oct 2020Dismissed
State Of Bihar Vs Nirmal Kumar Jha @ Niro Jha And Anr
Patna High Court · (2020) 10 PAT CK 0014
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 341Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4
High Courts01 Oct 2020Dismissed
State Of Bihar Vs Prakash Yadav And Ors
Patna High Court · (2020) 10 PAT CK 0013
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 324Arms Act, 1959 — Section 27
High Courts01 Oct 2020Allowed
Dr. Aquil Ahmad Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0012
Payment Of Gratuity Act, 1972 — Section 4, 4(6), 7, 7(3), 14Bihar Pension Rules, 1950 — Rule 27, 43, 43(c), 43(d)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule l4(i)(ii), l4(i)(v), 19
High Courts01 Oct 2020Disposed Of
Biharsharif Prakhand Starie Matasyajeevi Sahayog Samiti Ltd And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0011
Bihar Fish Jalkar Management Act, 2006 — Section 14
High Courts01 Oct 2020Disposed Of
Larsen And Toubro Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0010
High Courts01 Oct 2020Dismissed
Muhammad Umar Iqbal Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0009
Bihar Urban Development And Housing Department, Subordinate Engineering (Civil) Cadre Recruitment (Amendment) Rule, 2018 — Rule 5, 9(1)(iii)(a), 9(1)(iii)(b), 10, 10(2), 11Bihar Urban Development And Housing Department Junior Engineer (Civil) Cadre Appointment Rules, 2015 — Rule 10, 11, 15Bihar Health Service (Appointment And Service Conditions) Rules, 2013 — Rule 5, 6(iii)
High Courts01 Oct 2020Dismissed
Ram Rati Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0008
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 2(wa), 372
High Courts01 Oct 2020Dismissed
Namrata Kumari Vs State Of Bihar And Anr
Patna High Court · (2020) 10 PAT CK 0007
Code Of Criminal Procedure, 1973 — Section 2(wa), 372Indian Penal Code, 1860 — Section 34, 302, 307
High Courts01 Oct 2020Disposed Of
Prabandhak Committee Vs Sardar Amarjeet Singh And Ors
Patna High Court · (2020) 10 PAT CK 0006
Bihar State Election Authorities Act, 2008 — Section 4(1)Constitution Of India, 1950 — Article 8, 12, 30, 31, 226, 227
High Courts01 Oct 2020Allowed
Bateshwar Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0005
Indian Penal Code, 1860 — Section 311, 347, 379, 409Constitution Of India, 1950 — Article 14
High Courts01 Oct 2020Disposed Of
M/S Aditya Multicom Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0004
Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 23(C), 26Bihar And Orissa Public Demands Recovery Act, 1914 — Section 3(6)Indian Contract Act, 1872 — Section 73
High Courts01 Oct 2020Dismissed
Md. Maksud @ Md. Batru And Ors Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0003
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 341, 354, 379, 504
High Courts01 Oct 2020Disposed Of
Rakesh Yadav Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0002
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 354B, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Oct 2020Dismissed
Bhuneshwar Yadav And Ors Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0001
Indian Penal Code, 1860 — Section 34, 307, 316, 323, 341, 354
High Courts30 Sept 2020Disposed Of
Vijay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0396
Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 38(i)(ii), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts30 Sept 2020Disposed Of
Vijay Chauhan Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0395
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts30 Sept 2020Disposed Of
Dev Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0394
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340