High Courts29 Sept 2020Disposed Of
A T C Telecom Infrastructure Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0372
Bihar Municipal Act, 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
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Patna High Court judgments
53,185 judgments · page 302 of 2,660
High Courts29 Sept 2020Disposed Of
Idea Cellular Infrastructure Services Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0371
Bihar Municipal Act 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Piyush Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0370
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts29 Sept 2020Disposed Of
Pankaj Kumar Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0369
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts29 Sept 2020Disposed Of
Krishna Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0368
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts29 Sept 2020Disposed Of
A T C Telecom Tower Corporation Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0364
Bihar Municipal Act, 2007 — Section 127(1)Bihar Communication Towers And Related Structures Rule, 2012 — Rule 7(a), 9Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Reliance Communicaton Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0363
Bihar Municipal Act, 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Atc Telecom Infrastructure Pvt. Ltd And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0359
Bihar Municipal Act 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Viom Networks Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0358
Bihar Municipal Act, 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
M/S Atc Telecom Infrastructure Pvt. Ltd Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0357
Bihar Municipal Act, 2007 — Section 127, 127(1), 127(1)(l), 419Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 251, 252, 254
High Courts29 Sept 2020Disposed Of
Vodafone Mobile Services Ltd Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0356
Bihar Municipal Act, 2007 — Section 127, 127(1), 127(1)(l), 419Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 251, 252, 254
High Courts29 Sept 2020Disposed Of
Tower Vision India Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0108
Bihar Municipal Act 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Bharti Infratel Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0107
Bihar Municipal Act 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Disposed Of
Piyush Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0106
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts29 Sept 2020Disposed Of
Krishna Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0105
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts29 Sept 2020Allowed
Rajiullah Khan Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0104
High Courts29 Sept 2020Disposed Of
Shail Devi @ Mu Shail Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0103
High Courts29 Sept 2020Disposed Of
Atc Telecom Infrastructure Pvt. Ltd. And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0102
Bihar Municipal Act 2007 — Section 127(1)Constitution Of India, 1950 — Article 246, 265
High Courts29 Sept 2020Dismissed
Manish Kumar @ Lambu And Anr Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0101
Indian Penal Code, 1860 — Section 380, 457
High Courts28 Sept 2020Dismissed
State Of Bihar Vs Girish Lal @ Girish Kumar And Ors
Patna High Court · (2020) 09 PAT CK 0355
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 65B