High Courts28 Sept 2020Disposed Of
Munni Devi Vs State Of Bihar And Anr
Patna High Court · (2020) 09 PAT CK 0354
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 303 of 2,660
High Courts28 Sept 2020Disposed Of
Ekala Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0353
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts28 Sept 2020Disposed Of
Pankaj Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0352
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 36Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts28 Sept 2020Disposed Of
Ansar Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0351
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Amit Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0350
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Pappu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0349
Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Nitin Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0348
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41
High Courts28 Sept 2020Disposed Of
Durga Sah @ Durga Kumar Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0347
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Aaysha Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0346
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 60Code Of Criminal Procedure, 1973 — Section 451
High Courts28 Sept 2020Disposed Of
Anil Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0345
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Grassroot Empowerment And Development Vs State Of Bihar And Anr
Patna High Court · (2020) 09 PAT CK 0344
High Courts28 Sept 2020Dismissed
Union Of India And Ors Vs M/S. Ayesha Exports
Patna High Court · (2020) 09 PAT CK 0343
High Courts28 Sept 2020Dismissed
Tanmay Jaiswal Vs Sapna Jaiswal
Patna High Court · (2020) 09 PAT CK 0342
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13(1)(ib), 13BConstitution Of India, 1950 — Article 142
High Courts28 Sept 2020Dismissed
Binod Kumar Dwivedi Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0341
High Courts28 Sept 2020Dismissed
Santosh Kumar Gupta @ Bhola Babu Vs Radha Devi
Patna High Court · (2020) 09 PAT CK 0271
Hindu Marriage Act, 1955 — Section 9, 13(1)(iii)Indian Penal Code, 1860 — Section 498A
High Courts28 Sept 2020Dismissed
Sushil Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0100
Constitution Of India, 1950 — Article 226
High Courts28 Sept 2020Dismissed
Rajesh Ranjan Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0099
Constitution Of India, 1950 — Article 226
High Courts28 Sept 2020Disposed Of
Harendra Kumar @ Harendra Mohan Kumar Pathak And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0098
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Satish Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0097
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Sept 2020Disposed Of
Suresh Dahiya Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0096
Indian Penal Code, 1860 — Section 34, 120(B), 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340