High Courts25 Sept 2020Dismissed
Banti Kumar Vs Soni Kumari
Patna High Court · (2020) 09 PAT CK 0326
Hindu Marriage Act, 1955 — Section 9Evidence Act, 1872 — Section 101, 102, 103
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 305 of 2,660
High Courts25 Sept 2020Disposed Of
Rajeev Ranjan @ Rajeev Sharma Vs Nootan Kumari
Patna High Court · (2020) 09 PAT CK 0325
Hindu Marriage Act, 1955 — Section 12, 12(i)(a), 12(i)(c), 13, 13(B), 13(B)(2), 19Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Sept 2020Allowed
Ajit Kumar @ Ajit Ranjan Vs Bina Kumari
Patna High Court · (2020) 09 PAT CK 0323
Hindu Marriage Act, 1955 — Section 12, 13Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Sept 2020Dismissed
Braj Bhushan Singh Vs Vivek Kumar And Anr
Patna High Court · (2020) 09 PAT CK 0322
Indian Penal Code, 1860 — Section 34, 201, 302Guardians And Wards Act, 1890 — Section 7
High Courts25 Sept 2020Allowed
Sangeeta Kumari Vs Praduman Kumar Pathak
Patna High Court · (2020) 09 PAT CK 0321
Indian Penal Code, 1860 — Section 498ACode Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts25 Sept 2020Dismissed
Sangita Kumari Bharti Vs Mithilesh Kumar
Patna High Court · (2020) 09 PAT CK 0320
Hindu Marriage Act, 1955 — Section 13, 13(B)Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 4, Order 23 Rule 3
High Courts25 Sept 2020Allowed
Anita Devi Vs Satish Kumar
Patna High Court · (2020) 09 PAT CK 0319
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(1)(ib), 23(2)
High Courts25 Sept 2020Disposed Of
Vinita Kumari @ Bibha Kumari Vs Gyanesh Kumar
Patna High Court · (2020) 09 PAT CK 0318
Hindu Marriage Act, 1955 — Section 9, 23(A), 24, 25Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Sept 2020Dismissed
Subhash Chandra Jha Vs Archana Daughter
Patna High Court · (2020) 09 PAT CK 0244
Hindu Marriage Act, 1955 — Section 13, 13B, 24Constitution Of India, 1950 — Article 142
High Courts25 Sept 2020Disposed Of
Pankaj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0090
Indian Penal Code, 1860 — Section 188
High Courts25 Sept 2020Disposed Of
Awdhesh Paswan @ Awdhesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0089
Constitution Of India, 1950 — Article 300A
High Courts25 Sept 2020Allowed
X8 Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0088
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 74, 101, 102Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26
High Courts25 Sept 2020Allowed
Xx Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0087
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12, 12(1), 74, 101, 102Indian Penal Code, 1860 — Section 34, 302, 363, 365
High Courts25 Sept 2020Dismissed
Bittu Kumar Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0086
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 504, 506, 511
High Courts25 Sept 2020Dismissed
Mithilesh Rai @ Mithilesh Kumar Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0085
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504
High Courts25 Sept 2020Disposed Of
Brajesh Kumar And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0084
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 325, 341, 354, 379, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Sept 2020Disposed Of
Nandkishore Chauhan And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 120(B), 121, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Sept 2020Disposed Of
Akhilesh Sah @ Dhirendra Sah Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0082
Indian Penal Code, 1860 — Section 34, 120, 120(B), 304(A)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Sept 2020Dismissed
Union Of India And Ors Vs Arjun Rai
Patna High Court · (2020) 09 PAT CK 0317
High Courts24 Sept 2020Disposed Of
Hayaghat Vikash Prakhand Matsyajvii Swablambi Sahkari Samitiu Ltd And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0316