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Patna High Court judgments

53,185 judgments · page 306 of 2,660

High Courts24 Sept 2020Disposed Of

Vinod Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0315

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Santawan Das Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0314

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts24 Sept 2020Disposed Of

Mahendra Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0313

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Munna Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0312

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Dinanath Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0311

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 35, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Jaishilal Sahani Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0310

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Ram Niwas Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0309

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 35, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Debasis Das Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0308

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Disposed Of

Ram Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0307

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts24 Sept 2020Disposed Of

Raju Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0306

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b), 37(c)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts24 Sept 2020Disposed Of

Anil Kumar Paswan Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0303

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts24 Sept 2020Allowed

Sachin Kumar Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0079

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 101, 102Indian Penal Code, 1860 — Section 34, 302
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