High Courts23 Sept 2020Disposed Of
Ram Prakash Mochi Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0280
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 308 of 2,660
High Courts23 Sept 2020Disposed Of
M/S A.K.Builder And Transporte Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0279
Constitution Of India, 1950 — Article 21, 31A, 300A
High Courts23 Sept 2020Disposed Of
Ajeet Kumar Shrivastva And Ors Vs Bihar School Examination Board Patna And Ors
Patna High Court · (2020) 09 PAT CK 0278
High Courts23 Sept 2020Disposed Of
State Of Bihar And Ors Vs Sanjay Kumar Singh And Anr
Patna High Court · (2020) 09 PAT CK 0277
High Courts23 Sept 2020Disposed Of
Shiv Shankar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0077
Indian Penal Code, 1860 — Section 188, 420Essential Commodities Act, 1955 — Section 6E, 7
High Courts23 Sept 2020Dismissed
Brijlal Mandal And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0076
Indian Penal Code, 1860 — Section 34, 323, 341, 354(d), 504Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10
High Courts23 Sept 2020Disposed Of
Raushan Kumar And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0075
Indian Penal Code, 1860 — Section 147, 307, 323, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Sept 2020Dismissed
Nagendra Rai And Anr Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0074
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 325, 341, 354, 379, 504, 506
High Courts22 Sept 2020Disposed Of
Dineshwar Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0276
High Courts22 Sept 2020Disposed Of
Jubir Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0275
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Sept 2020Disposed Of
Chandra Bhushan Rao @ Chandrbhushan Rao Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0274
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Sept 2020Disposed Of
Rohit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0273
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Sept 2020Allowed
Subhash Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0272
High Courts22 Sept 2020Disposed Of
M/S Touch Stone Finances Leasing And Investment Ltd Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0073
National Highways Act, 1956 — Section 3G
High Courts22 Sept 2020Disposed Of
M/S Indian Oil Corporation Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0072
High Courts22 Sept 2020Disposed Of
Sultan Tati @ Sultan Tanti And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0071
Indian Penal Code, 1860 — Section 143, 323, 341, 427, 436, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Sept 2020Disposed Of
Ashok Kumar Gupta And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Sept 2020Disposed Of
Rajendra Singh And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0069
Indian Penal Code, 1860 — Section 120(B), 302, 306Code Of Criminal Procedure, 1973 — Section 438, 482
High Courts22 Sept 2020Disposed Of
Md. Aslam Kuraisi Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0068
Indian Penal Code, 1860 — Section 341, 342, 353, 354, 376, 379, 384, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Sept 2020Dismissed
Bihar Pradesh Bhrastachar Unmulan Vs State Of Bihar Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0270