High Courts21 Sept 2020Disposed Of

Munna Kumar Vs State Of Bihar Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0269

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Rama Ashish Sahni Vs State Of Bihar Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0268

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Shamashad Alam And Anr Vs State Of Bihar Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0267

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Nirbhay Kumar And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0266

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Ramlala Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0265

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Nehal Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0264

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 323, 341, 379, 427, 504, 506, 511Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Gagan Dev Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0263

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Kundan Kumar Mishra Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0262

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Sushil Kumar Ojha Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0261

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Ranveer Kumar And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0260

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Chandan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0259

Bihar Prohibition And Excise Act, 2016 — Section 56, 60Code Of Criminal Procedure, 1973 — Section 451Indian Penal Code, 1860 — Section 279
High Courts21 Sept 2020Disposed Of

Brahma Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0258

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Anuranjan Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0257

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 337, 338, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Gauri Shankar Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0256

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(I)(3), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Ramesh Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0255

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Ajay Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0253

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41, 41(1), 52, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Amit Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0252

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Amit Kumar Rastogi Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0251

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Sept 2020Disposed Of

Krishna Kumar Yadav And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0250

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340