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Patna High Court judgments

53,185 judgments · page 311 of 2,660

High Courts18 Sept 2020Disposed Of

Sanjeet Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0228

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts18 Sept 2020Disposed Of

Kumkum Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0227

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts18 Sept 2020Allowed

X2 Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0226

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12, 12(1), 74, 102Indian Penal Code, 1860 — Section 120B, 216, 302Arms Act, 1959 — Section 27
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High Courts17 Sept 2020Disposed Of

Manoj Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0224

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts17 Sept 2020Disposed Of

Ashok Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0223

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts16 Sept 2020Disposed Of

Rani Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0218

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts16 Sept 2020Disposed Of

Atul Barnaval Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0217

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts16 Sept 2020Disposed Of

Vikash Kumar Sinha And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0216

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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