High Courts15 Sept 2020Disposed Of

Anju Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0197

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Sept 2020Disposed Of

Brijmohan Kumar Manjhi And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0196

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Sept 2020Disposed Of

Vipul Chaturvedi And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0194

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41, 41(1), 56, 56(a), 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Sept 2020Disposed Of

Satyendra Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0193

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340