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Patna High Court judgments

53,185 judgments · page 312 of 2,660

High Courts16 Sept 2020Allowed

Atmesh Kumar Roy Vs Madhya Bihar Gramin Bank And Anr

Patna High Court · (2020) 09 PAT CK 0061

Madhya Bihar Gramin Bank (Officers And Employees) Service Regulations 2010 — Regulation 22(1), 39, 39(1)(ख)(iii), 45(3), 45(4), 61, 61(4), 67, 72Indian Bank (Officers) Service Regulations 1979 — Regulation 38
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High Courts15 Sept 2020Disposed Of

Sharwan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0208

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41(1), 56, 56(d), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Paritosh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0207

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Sawan Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0206

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 323, 427, 504, 506Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Sudarshan Singh @ Sudarsan Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0205

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 323, 341, 427, 504, 506Arms Act, 1959 — Section 27Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts15 Sept 2020Disposed Of

Shobha Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0204

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 353, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(C), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Chalitar Chauhan And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0203

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Rajesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0202

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 307, 353, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Bittu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0201

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(a)(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Phuldew Uranw Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0200

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427, 467, 468Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 30(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts15 Sept 2020Disposed Of

Shiv Shankar Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0199

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts15 Sept 2020Disposed Of

Gautam Bind Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0198

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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