High Courts09 Oct 2020Allowed
Manoj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0054
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 298 of 2,660
High Courts09 Oct 2020Allowed
Md. Samsad Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0053
High Courts09 Oct 2020Allowed
Shyambabu Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0052
High Courts09 Oct 2020Disposed Of
Bhushan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0051
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Oct 2020Disposed Of
Shankar Kumar @ Shankar Mahto @ Raushan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0050
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(a)(d), 36, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Oct 2020Disposed Of
Bharat Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0049
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Oct 2020Allowed
Ramkali Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0048
High Courts09 Oct 2020Dismissed
Jitendra Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0047
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i)(ii)
High Courts09 Oct 2020Disposed Of
Karan Yadav Alias Karan Kumar Yadav Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0046
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Oct 2020Dismissed
Rosan Giri @ Raushan Giri Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0045
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts09 Oct 2020Dismissed
Hirdesh Kumar @ Hirdesh Yadav Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0044
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts08 Oct 2020Disposed Of
Jai Prakash Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0043
High Courts08 Oct 2020Disposed Of
Abita Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0042
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 7, 9, 10
High Courts08 Oct 2020Disposed Of
Ankit Kumar Shrivastava @ Bittu Kumar Shrivastava And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 10 PAT CK 0041
Indian Penal Code, 1860 — Section 323, 379, 420, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Oct 2020Disposed Of
Keshav Kishor Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0037
High Courts08 Oct 2020Dismissed
Sandip Kumar Sinha Vs State Of Bihar And Anr
Patna High Court · (2020) 10 PAT CK 0036
Indian Penal Code, 1860 — Section 406, 409, 420
High Courts07 Oct 2020Allowed
M/S Bharat Sugar Mills Vs State Of Bihar And Ors
Patna High Court · (2020) 10 PAT CK 0068
General Clauses Act, 1897 — Section 6Constitution Of India, 1950 — Article 14, 19(1)(g), 300A, 301Bihar Entry of Goods into Local Area for Consumption, Use or Sale (Amendment and Validation) Act, 2007 — Section 2(2)
High Courts07 Oct 2020Disposed Of
Randhir Kumar And Ors Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0040
Indian Penal Code, 1860 — Section 323, 341, 342, 363, 365, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Oct 2020Dismissed
Chhotu Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 10 PAT CK 0039
Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Oct 2020Disposed Of
Munna Singh Vs State Of Bihar
Patna High Court · (2020) 10 PAT CK 0038
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)