COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,726 of 2,796
High Courts30 Apr 1923Dismissed
Nand Kishore Missir Vs Kalika Missir and others
Patna High Court · (1923) 04 PAT CK 0023
High Courts27 Apr 1923
Panchu Bania Vs Anand Thakur and Others
Patna High Court · AIR 1924 Patna 160 : 77 Ind. Cas. 357
High Courts25 Apr 1923
Wahari Mander and others Vs King Emperor
Patna High Court · (1923) 04 PAT CK 0019
High Courts24 Apr 1923
Musammat Pranlachhi Kuer Vs Jageshar Sahi and Others
Patna High Court · 106 Ind. Cas. 423
Specific Relief Act, 1963 — Section 42
High Courts24 Apr 1923
Jailal Jha and Others Vs Emperor
Patna High Court · AIR 1923 Patna 537 : 81 Ind. Cas. 602
Penal Code, 1860 (IPC) — Section 297
High Courts23 Apr 1923
Nathuni Rai and Others Vs Sir Rameshwar Singh Bahadur
Patna High Court · AIR 1924 Patna 147
Bengal Tenancy Act, 1885 — Section 23
High Courts20 Apr 1923
Gulli Bhagat Vs Narain Singh
Patna High Court · 77 Ind. Cas. 734
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 148, 149, 323, 325
High Courts20 Apr 1923Allowed
(Syed) Shah Mahomed Maudood and others Vs Maharaja Sir Rameshwar Singh Bahadur and others
Patna High Court · (1923) 04 PAT CK 0002
High Courts18 Apr 1923
Sarjug Prasad Missir and Others Vs Harischandra Chaudhuri and Others
Patna High Court · AIR 1924 Patna 530
High Courts18 Apr 1923Allowed
(Maulvi Syed) Mahomed Moinuddin Ashraf Vs Moulvi Mohammad Ishaq Ashraf and others
Patna High Court · (1923) 04 PAT CK 0006
High Courts17 Apr 1923Dismissed
(Firm of) Jainarain Ramjash Vs Sitaram Marwari and others
Patna High Court · (1923) 04 PAT CK 0026
High Courts17 Apr 1923Dismissed
Thakurain Fulbati Kumari Vs Maharaj Kumar Rao Maheshwari Prasad Singh
Patna High Court · (1923) 04 PAT CK 0025
High Courts17 Apr 1923Allowed
Jagdip Prasad Sahi Vs Mt. Rajo Kuer and another
Patna High Court · (1923) 04 PAT CK 0020
High Courts17 Apr 1923Dismissed
Jaibhadar Jha Vs Matukdhari Jha
Patna High Court · (1923) 04 PAT CK 0018
High Courts17 Apr 1923
Ishwari Prasad Narayn Deo Vs The Chota Nagpur Banking Association Limited
Patna High Court · AIR 1924 Patna 317
High Courts17 Apr 1923
Bario Santhal and Others Vs Fakir Santhal
Patna High Court · AIR 1924 Patna 793
Central Provinces Tenancy Act, 1898 — Section 46Chotanagpur Tenancy Act, 1908 — Section 46
High Courts17 Apr 1923
The East Indian Railway Company Ltd. Vs Netram Ganesh Lal
Patna High Court · AIR 1924 Patna 812
Provincial Small Cause Courts Act, 1887 — Section 25Railways Act, 1890 — Section 72(2), 76