High Courts05 Jun 1923
Chaurasi Mahasarick and Another Vs Bhagan Sahu and Others
Patna High Court · AIR 1924 Patna 20
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,724 of 2,796
High Courts04 Jun 1923
Ramlal Malikand Vs Deodhari Rai
Patna High Court · AIR 1924 Patna 265
Bengal Tenancy Act, 1885 — Section 67Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Jun 1923
Raghunath Sukul and another Vs Ramrup Raut and others
Patna High Court · (1923) 06 PAT CK 0016
High Courts04 Jun 1923
East Indian Ry. Co. and G.I.P. Ry. Co. Ltd. Vs Firm Sukhdeo Das and Another
Patna High Court · AIR 1924 Patna 25
Evidence Act, 1872 — Section 114(D)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jun 1923Dismissed
Ramniranjan Chaudhury and others Vs Gobardhan Thakur and others
Patna High Court · (1923) 06 PAT CK 0014
High Courts31 May 1923
C.J. Smith Vs A. Kenny, Official Trustee of Bengal
Patna High Court · AIR 1924 Patna 231
Limitation Act, 1963 — Article 115
High Courts31 May 1923
Chandrika Prashad Singh and Others Vs Hira Lal and Others
Patna High Court · AIR 1924 Patna 312
High Courts31 May 1923Dismissed
Jagannath Sao Vs Debi Prasad Dhandhania
Patna High Court · (1923) 05 PAT CK 0002
High Courts30 May 1923
Debi Singh and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 257, 257(1)Penal Code, 1860 (IPC) — Section 448
High Courts30 May 1923
East Indian Railway Company Ltd. Vs Gopi Ram Gourishankar
Patna High Court · AIR 1924 Patna 315
Provincial Small Cause Courts Act, 1887 — Section 25Railways Act, 1890 — Section 77, 80
High Courts29 May 1923
The Indian General Navigation and Ry. Co. Ltd. Vs Firm Daulat Ram Chaturbhuj
Patna High Court · 80 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 115, 21, 99
High Courts29 May 1923
The India General Navigation and Ry. Co. Ltd. Vs Firm Daulat Ram Chaturbuj
Patna High Court · AIR 1924 Patna 527
Civil Procedure Code, 1908 (CPC) — Section 115, 99Presidency Small Cause Courts Act, 1882 — Section 25
High Courts29 May 1923
Raghu Singh Vs Mahant Krishna Deyal Gir and Others
Patna High Court · 82 Ind. Cas. 502
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts25 May 1923
Firm of Shyam Lal-Gokul Chand Vs Jamil Ahmad
Patna High Court · AIR 1924 Patna 110 : 74 Ind. Cas. 487
High Courts25 May 1923
Luther Sahu Vs Doman Ram and Another
Patna High Court · AIR 1924 Patna 793(1)
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 May 1923Dismissed
Ganesh Narain Sahi Deo Vs Manik Lal Chandra and others
Patna High Court · (1923) 05 PAT CK 0003
High Courts23 May 1923
The Tata Iron and Steel Company Ltd. Vs Baidyanath Laik and another
Patna High Court · (1923) 05 PAT CK 0012