High Courts14 Jun 1923
Linton Molesworth and Co. Limited Vs Jagannath Supakar and Others
Patna High Court · AIR 1924 Patna 226
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,723 of 2,796
High Courts14 Jun 1923
Linton Molesworth and Co. Limited Vs Jaggannath Supakar and Others and Biswa Nath Gorain and Others
Patna High Court · 77 Ind. Cas. 403
High Courts13 Jun 1923
Bhaichand Ful Chand Vs Seth Haji Dawood Ayub
Patna High Court · AIR 1924 Patna 816
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1923Dismissed
Kapileshwar Jha Vs Raghunandan Prasad and others
Patna High Court · (1923) 06 PAT CK 0004
High Courts12 Jun 1923
Bhagwat Prashad Singh Vs Dwarka Prashad Singh and Others
Patna High Court · AIR 1924 Patna 23
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14
High Courts11 Jun 1923
C.G. MacDonald and Others Vs Teknarain Rai and Others
Patna High Court · AIR 1925 Patna 113
Bengal Tenancy Act, 1885 — Section 178, 86
High Courts08 Jun 1923
Bishun Mohan Sahay Vs Narayan Prasad Asthana
Patna High Court · AIR 1924 Patna 434
Civil Procedure Code, 1908 (CPC) — Section 115, 73Government of India Act, 1915 — Section 17
High Courts08 Jun 1923
Kiran Sarkar and Another Vs King Emperor
Patna High Court · AIR 1924 Patna 140
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403Penal Code, 1860 (IPC) — Section 426
High Courts07 Jun 1923
Nana Ojha and Others Vs Prabhudat Ojha and Another
Patna High Court · AIR 1924 Patna 647
Evidence Act, 1872 — Section 21
High Courts07 Jun 1923
Ram Pragash Lal Vs Mt. Bhikna Kuer and Others
Patna High Court · AIR 1925 Patna 151
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 123
High Courts07 Jun 1923
Ram Pragash Lal Vs Musammat Bhikna Kuer and Another and Harbans Sahai and Others
Patna High Court · 86 Ind. Cas. 676
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 123
High Courts07 Jun 1923
Mt. Puhupdei Kuar Vs Ramcharitar Barhi and Others
Patna High Court · AIR 1924 Patna 76
High Courts07 Jun 1923
Mt. Ratna Koer Vs Mt. Nanhaki and Others
Patna High Court · AIR 1924 Patna 41
Transfer of Property Act, 1882 — Section 80
High Courts07 Jun 1923
Hukum Mahto and Others Vs Sant Saho and Another
Patna High Court · AIR 1925 Patna 308
Bengal Tenancy Act, 1885 — Section 111ACivil Procedure Code, 1908 (CPC) — Section 10, 12
High Courts06 Jun 1923
The East Indian Railway Company Vs The Nadia Coal Company
Patna High Court · AIR 1924 Patna 39 : 77 Ind. Cas. 260
Contract Act, 1872 — Section 51, 52
High Courts06 Jun 1923
Maniruddin and Others Vs Emperor
Patna High Court · AIR 1924 Patna 320
Criminal Procedure Code, 1898 (CrPC) — Section 107, 498
High Courts06 Jun 1923
Mandar Vs Emperor
Patna High Court · AIR 1924 Patna 436
Criminal Procedure Code, 1898 (CrPC) — Section 202, 476Penal Code, 1860 (IPC) — Section 211
High Courts05 Jun 1923
Eknath Panday Vs Singeshwa Nath Choudhury
Patna High Court · AIR 1924 Patna 785
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Jun 1923
Rambhanjan Singh Vs Pashupat Rai
Patna High Court · AIR 1924 Patna 271
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), Order 9 Rule 9