High Courts09 Jul 1923
Ramanandhan Sahay Vs Jaigovind Pandey
Patna High Court · AIR 1924 Patna 213
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,721 of 2,796
High Courts08 Jul 1923
K.B. Dutt (receiver of the estate of (S.G. Das, Dacca) Vs Taraprasanna Roy Choudhury
Patna High Court · (1923) 07 PAT CK 0047
High Courts03 Jul 1923Allowed
Ram Oraon Vs Doman Kalal and others
Patna High Court · (1923) 07 PAT CK 0035
High Courts03 Jul 1923
Musammat Nand Rani Kuer Vs Babu Durga Dass Narain and Others
Patna High Court · 82 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts03 Jul 1923
Firm Jugul Keshwar Bholanath Vs Firm Kishori Lal Behari Lal
Patna High Court · AIR 1924 Patna 159
Contract Act, 1872 — Section 119
High Courts03 Jul 1923
Kishun Prasad Sahu and Others Vs Hakim Chaudhari and Others
Patna High Court · AIR 1924 Patna 302
High Courts02 Jul 1923
Debi Lal Vs Jai Prakash Narain Singh and Another
Patna High Court · AIR 1925 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts02 Jul 1923
Nathsahi and Others Vs Imam Reza and Others
Patna High Court · AIR 1924 Patna 319(1)
High Courts02 Jul 1923
M.H. Meyrick and Others Vs Dipa Pandey and Others
Patna High Court · AIR 1924 Patna 820
Bengal Tenancy Act, 1885 — Section 22, 22(2), 29
High Courts02 Jul 1923Dismissed
Jhobali Rai and others Vs Sakhi Rai and others
Patna High Court · (1923) 07 PAT CK 0010
High Courts02 Jul 1923
Waziri Begum and another Vs Shashi Bhushan Roy and others
Patna High Court · (1923) 07 PAT CK 0008
High Courts02 Jul 1923
Abdul Haq Vs Mohammad Yehia Khan and others
Patna High Court · (1923) 07 PAT CK 0005
High Courts02 Jul 1923
Musammat Ramdulari Kuer Vs Jagabahadur Singh and Others
Patna High Court · AIR 1923 Patna 589 : 77 Ind. Cas. 378
Contract Act, 1872 — Section 37
High Courts29 Jun 1923
Ramdeyal Ram Narain Vs Bhairo Bux Gouridutta
Patna High Court · AIR 1924 Patna 240
Contract Act, 1872 — Section 107, 83
High Courts29 Jun 1923
Chikhuri Ram Vs Gopal Narayan Ram and Others
Patna High Court · AIR 1925 Patna 254
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts28 Jun 1923
Rang Lal Sahu Vs Babu Kali Shankar Sahai
Patna High Court · 77 Ind. Cas. 73
Contract Act, 1872 — Section 43, 68, 69, 70, 72
High Courts28 Jun 1923
Ranglal Sahu Vs Kali Shanker Sahai
Patna High Court · AIR 1924 Patna 235
Contract Act, 1872 — Section 69, 70
High Courts28 Jun 1923
R.S. Bion Vs Sheogulam Lal and Others
Patna High Court · AIR 1924 Patna 305
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408