High Courts19 Jul 1923
Muhammad Amirul Hasan Vs Muhammad Jewad Hussain and Another
Patna High Court · AIR 1924 Patna 318
Bengal Tenancy Act, 1885 — Section 173
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,720 of 2,796
High Courts18 Jul 1923Dismissed
Debendra Kumar and another Vs Fyzabad Bank Ltd. Fyzabad Bank Ltd. Vs Debendra Kumar and another
Patna High Court · (1923) 07 PAT CK 0049
High Courts18 Jul 1923
Ramji Ram Vs Ram Kumar Singh and Others
Patna High Court · AIR 1924 Patna 326
Bengal Tenancy Act, 1885 — Section 113, 30, 37
High Courts18 Jul 1923
Fyzabad Bank Limited Vs Ramdayal Marwari
Patna High Court · (1923) 07 PAT CK 0004
High Courts17 Jul 1923
Maharaj Kumar Gopal Saran Narayan Singh of Tikari Vs Sita Debi
Patna High Court · AIR 1924 Patna 69 : 77 Ind. Cas. 718
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jul 1923
Kishore Mal and Another Vs Jagdish Narain Singh
Patna High Court · AIR 1924 Patna 471
Limitation Act, 1963 — Section 14
High Courts16 Jul 1923
Radhika Raman and Another Vs Satnarain Koeri and Others
Patna High Court · AIR 1924 Patna 307
Bengal Tenancy Act, 1885 — Section 51, 52
High Courts16 Jul 1923
Musammat Bibi Hafizunnissa Vs Maulvi Imamuddin Khan
Patna High Court · AIR 1924 Patna 825
Evidence Act, 1872 — Section 3
High Courts16 Jul 1923
Narendra Nath Roy Vs The Crown
Patna High Court · AIR 1924 Patna 131
Legal Practitioners Act, 1879 — Section 13(6), 13(7), 14
High Courts16 Jul 1923
Mt. Mahabali Dasin Vs Manu Mandal and Others
Patna High Court · AIR 1924 Patna 416
High Courts13 Jul 1923
Mt. Palti and Others Vs Nirdhan Gope and Others
Patna High Court · AIR 1924 Patna 233
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts13 Jul 1923
Mt.Sheoraji Kuer Vs Dhani Mian and Maharani Janki Kuer
Patna High Court · AIR 1924 Patna 1
Bengal Tenancy Act, 1885 — Section 86(6), 87
High Courts13 Jul 1923
Mt. Bibi Nasiban Vs Eknam Narain Singh
Patna High Court · AIR 1924 Patna 135
Evidence Act, 1872 — Section 91, 92Presidency Small Cause Courts Act, 1882 — Section 25
High Courts11 Jul 1923
Sheopujan Rai Vs Kesho Prasad Singh
Patna High Court · AIR 1924 Patna 310
Court Fees Act, 1870 — Section 5Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1923
Kesho Prasad Singh Vs Lakhu Rai and another
Patna High Court · (1923) 07 PAT CK 0011
High Courts11 Jul 1923Dismissed
Shyam Sunder Rai and others Vs Jagarnath Misra
Patna High Court · (1923) 07 PAT CK 0009
High Courts10 Jul 1923
Ramdhuri Chowdhuri Vs Deonandan Prasad Singh
Patna High Court · 77 Ind. Cas. 957
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 18
High Courts10 Jul 1923
Mahadeo Singh and Others Vs Dhobi Singh and Another
Patna High Court · AIR 1924 Patna 111
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts09 Jul 1923
Kishundeo Narrajan Mahta and another Vs Ramrejhan Singh and others
Patna High Court · (1923) 07 PAT CK 0052
High Courts09 Jul 1923
Sheogobind Ram Sahu and Others Vs Mahipat Dusadh and Others
Patna High Court · AIR 1924 Patna 207 : 81 Ind. Cas. 321
Bengal Tenancy Act, 1885 — Section 20Limitation Act, 1908 — Section 15