High Courts22 May 1923
Umar Bahadur @ Nunku Mian Vs Khaja Mohammad Karim Nawab and Others
Patna High Court · AIR 1924 Patna 667
English Bankruptcy Act, 1914 — Section 47Provincial Insolvency Act, 1920 — Section 28
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,725 of 2,796
High Courts22 May 1923
Bisheshwar Pratap Narain Sahi Vs Asarfi Singh
Patna High Court · AIR 1924 Patna 136
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 152
High Courts22 May 1923Allowed
Woyesul Huq and others Vs Shobrati Jolaha and others
Patna High Court · (1923) 05 PAT CK 0008
High Courts21 May 1923
C.J. Smith Vs A. Kinney, Official Trustee of Bengal
Patna High Court · 81 Ind. Cas. 298
High Courts21 May 1923
Musammat Jageshwar Kuer Vs Tilakdhari Singh
Patna High Court · 77 Ind. Cas. 587
Chotanagpur Tenancy Act, 1908 — Section 399
High Courts21 May 1923
Mt. Jageshwar Kuer Vs Tikakdhari Singh
Patna High Court · AIR 1924 Patna 267
Chotanagpur Tenancy Act, 1908 — Section 139
High Courts15 May 1923Allowed
Surajdeo Narain Singh and another Vs Partap Rai and another
Patna High Court · (1923) 05 PAT CK 0009
High Courts11 May 1923
Sadho Saran Rai and Others Vs Anant Rai and Others
Patna High Court · AIR 1923 Patna 483 : 77 Ind. Cas. 14
High Courts11 May 1923
Emperor Vs Ali Hyder
Patna High Court · AIR 1923 Patna 474 : 86 Ind. Cas. 712
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 420
High Courts10 May 1923
Shyamanandan Sahay and Others Vs Ram Jivan Lal
Patna High Court · AIR 1924 Patna 817
Criminal Procedure Code, 1898 (CrPC) — Section 98
High Courts09 May 1923
Mani Lal and Others Vs Durga Prasad and Others
Patna High Court · AIR 1924 Patna 673
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Court Fees Act, 1870 — Section 7(5)
High Courts07 May 1923Allowed
Rangi Sah Vs B.N.W. Railway Co.
Patna High Court · (1923) 05 PAT CK 0036
High Courts07 May 1923
Sant Prasad Singh Vs Sheodut Singh
Patna High Court · 77 Ind. Cas. 589
Provincial Insolvency Act, 1920 — Section 28, 47
High Courts03 May 1923
Lachmi Narain Marwari and Another Vs Emperor
Patna High Court · AIR 1924 Patna 42 : 77 Ind. Cas. 177
Public Gambling Act, 1867 — Section 11, 13, 3, 8
High Courts03 May 1923Dismissed
Jago Mahton Vs Khirodhar Ram
Patna High Court · (1923) 05 PAT CK 0022
High Courts03 May 1923
Chandrika Koeri Vs Budhu Dusadh
Patna High Court · AIR 1924 Patna 418
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1), 438
High Courts02 May 1923
Gajadhar Mull Marwari and others Vs Thakur Singh and others
Patna High Court · (1923) 05 PAT CK 0038
High Courts02 May 1923
Durganand Ojha Vs Hiranand Ojha
Patna High Court · AIR 1924 Patna 712(1)
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts02 May 1923
Jugal Kishore Narayan Singh and Others Vs Bhatu Modi and Others
Patna High Court · AIR 1923 Patna 517 : 80 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 May 1923
P.H. Metcalfe Vs J. Watson
Patna High Court · AIR 1924 Patna 708
Penal Code, 1860 (IPC) — Section 417