High Courts18 Mar 1923
Sachchidanand Sinha Vs The Commissioner of Income Tax
Patna High Court · AIR 1925 Patna 155
Income Tax Act, 1922 — Section 33, 33(2), 66
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,728 of 2,796
High Courts16 Mar 1923Dismissed
Thibu Bhogta and another Vs The King Emperor
Patna High Court · (1923) 03 PAT CK 0031
High Courts16 Mar 1923
Mahabir Ram Vs Rambahadur Dubey and Another
Patna High Court · AIR 1923 Patna 435 : 72 Ind. Cas. 625
Limitation Act, 1963 — Section 18
High Courts16 Mar 1923
Mahadeo Saran Vs Dharamnath Sahay
Patna High Court · AIR 1924 Patna 324
Transfer of Property Act, 1882 — Section 108(J)
High Courts14 Mar 1923
Newa Lal Rai and Others Vs Emperor
Patna High Court · AIR 1923 Patna 368 : 72 Ind. Cas. 613
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 147
High Courts13 Mar 1923Dismissed
Ramjas Agarwala and another Vs Linton Molesworth and Co., and others
Patna High Court · (1923) 03 PAT CK 0035
High Courts13 Mar 1923
Kedar Nath Chaubey and Others Vs Jaleswar Ram Tewari and Others
Patna High Court · AIR 1923 Patna 364 : 72 Ind. Cas. 883
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Mar 1923
Musammat Bibi Kaniz Zainab @ Bibi Majo and Others Vs Syed Mobarak Hossain @ Kallo and Others
Patna High Court · 72 Ind. Cas. 748
Evidence Act, 1872 — Section 32
High Courts12 Mar 1923
Nareshi Singh Vs Emperor
Patna High Court · AIR 1924 Patna 388
Penal Code, 1860 (IPC) — Section 149, 302, 97
High Courts12 Mar 1923
Nripendranath Chatterjee and Others Vs Jhumak Mander and Others
Patna High Court · AIR 1924 Patna 184
High Courts12 Mar 1923
Lalji Singh and Others and Nareshi Singh and Others Vs Emperor
Patna High Court · 82 Ind. Cas. 156
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts10 Mar 1923
Somar Singh and Others Vs Mt. Premdei Kuer and Others
Patna High Court · AIR 1925 Patna 40
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1963 — Article 179
High Courts09 Mar 1923
Jhingu Ojha and Others Vs Meghnath Pandey
Patna High Court · AIR 1924 Patna 321
Limitation Act, 1963 — Article 62
High Courts09 Mar 1923
Jhingur Ojha and Others Vs Meghnath Pandey
Patna High Court · 72 Ind. Cas. 653
Limitation Act, 1963 — Article 62
High Courts08 Mar 1923
Mt. Mahodra Koer and another Vs Khuban Panday and others
Patna High Court · (1923) 03 PAT CK 0030
High Courts08 Mar 1923
Gopal Misser and Others Vs Partap Mandal and Others
Patna High Court · AIR 1924 Patna 200
High Courts08 Mar 1923
Gopal Misser and Others Vs Partap Mandal and Phekan Singh and Others
Patna High Court · 72 Ind. Cas. 643
High Courts08 Mar 1923
Miss C.K.H. Stoney @ Kathleen Stoney Vs Miss Myrtle Stoney
Patna High Court · AIR 1923 Patna 348 : 72 Ind. Cas. 811
Succession Act, 1925 — Section 200, 204, 225, 227, 228