High Courts07 Mar 1923
Rameshwardhari Singh and Another Vs Sadhu Saran Singh and Another
Patna High Court · AIR 1923 Patna 354 : 72 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Section 151, 152
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,729 of 2,796
High Courts05 Mar 1923Allowed
Dhobi Roy Vs Mahadeo Singh and others
Patna High Court · (1923) 03 PAT CK 0007
High Courts28 Feb 1923
Sheopratap Dubey and Others Vs Lala Sheogulam Lal
Patna High Court · AIR 1924 Patna 193 : 72 Ind. Cas. 781
Bengal Tenancy Act, 1885 — Section 30(6), 7
High Courts27 Feb 1923Dismissed
Satyataran Chaudhury Vs Raja Sri Sri Jyoti Prasad Sinha Deo and others
Patna High Court · (1923) 02 PAT CK 0030
High Courts27 Feb 1923
Mahadeo Prashad and Others Vs Bissessar Prashad and Others
Patna High Court · AIR 1924 Patna 71
Contract Act, 1872 — Section 16
High Courts26 Feb 1923
Poonit Singh Vs Kamal Singh and Others
Patna High Court · AIR 1924 Patna 172
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts26 Feb 1923
Jag Sah and Another Vs Srikanta Parasad and Others
Patna High Court · 72 Ind. Cas. 401
High Courts26 Feb 1923
Babu Poonit Singh Vs Kamal Singh and Others
Patna High Court · 72 Ind. Cas. 1038
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts26 Feb 1923
Jag Sah and Another Vs Srikanta Prasad and Others
Patna High Court · AIR 1924 Patna 168
High Courts21 Feb 1923
Ram Dheyam Singh and Others Vs Bhulotan Singh and Others
Patna High Court · AIR 1924 Patna 392
Bengal Tenancy Act, 1885 — Section 103A, 86Transfer of Property Act, 1882 — Section 54
High Courts21 Feb 1923
Tarini Prashad Singh and Another Vs Nunu Prashad Singh and Others
Patna High Court · 72 Ind. Cas. 1006
High Courts21 Feb 1923
Ram Dheyan Singh and Others Vs Bhulotan Singh @ Mangal Prasad Singh and Others Deo Bihari Singh and Others Vs Loke Nath Singh and Others
Patna High Court · 72 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 54
High Courts21 Feb 1923
Tarini Prasad Singh and Another Vs Nunu Prasad Singh and Others
Patna High Court · AIR 1924 Patna 163
High Courts17 Feb 1923Allowed
Bhaidyanath and others Vs Bholanath Roy and others
Patna High Court · (1923) 02 PAT CK 0031
High Courts17 Feb 1923
Raja Makund Deb Vs Sri Jagannath Jenamoni
Patna High Court · AIR 1923 Patna 423 : 72 Ind. Cas. 230
High Courts15 Feb 1923
Gayani Sahu Vs Balchand Sahu and Others
Patna High Court · AIR 1924 Patna 341
Specific Relief Act, 1877 — Section 42
High Courts15 Feb 1923
Bikoo Mahton and Others Vs Narayan Sahu and Others
Patna High Court · AIR 1924 Patna 303
High Courts15 Feb 1923
Foujdar Singh and Others Vs Baiju Mahton and Others
Patna High Court · AIR 1924 Patna 169
Limitation Act, 1963 — Section 20, 20(2)
High Courts15 Feb 1923
Fouzdar Singh and Others Vs Baiju Mahton and Others
Patna High Court · 72 Ind. Cas. 492
Limitation Act, 1963 — Section 20(2)