High Courts30 Jan 1923Dismissed
Jaldhari Rai and others Vs Muhammad Abdul Kabir and others
Patna High Court · (1923) 01 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,731 of 2,796
High Courts29 Jan 1923
Babu Kunj Behary Chaudhury Vs Charan Singh and Another
Patna High Court · 72 Ind. Cas. 40
Bengal Tenancy Act, 1885 — Section 147A
High Courts29 Jan 1923
Murli Manohar and Others Vs Raja Nand Singh and Others
Patna High Court · 72 Ind. Cas. 1
Cess Act, 1880 — Section 54Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6
High Courts29 Jan 1923
Ranjit Sahi and Others Vs Maulvi Qasim and Others
Patna High Court · AIR 1923 Patna 342 : 72 Ind. Cas. 916
High Courts29 Jan 1923
Musammat Hafizan Vs Babu Akhaleswari Prasad Narain Singh and Another
Patna High Court · 72 Ind. Cas. 36
High Courts29 Jan 1923
Mt. Hafizan Vs Akhleswari Prasad Narain Singh and Others
Patna High Court · AIR 1924 Patna 186
High Courts29 Jan 1923
Jagnarayan Dubey Vs Bidapat Dubey
Patna High Court · 72 Ind. Cas. 409
Penal Code, 1860 (IPC) — Section 143, 447
High Courts29 Jan 1923
Kunj Behary Chaudhury Vs Charan Singh and Another
Patna High Court · AIR 1924 Patna 204
High Courts24 Jan 1923Allowed
Ramparichan Singh Vs Biranji Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0044
High Courts24 Jan 1923
Jairam Sahu and Others Vs Emperor
Patna High Court · AIR 1923 Patna 338 : 72 Ind. Cas. 954
Penal Code, 1860 (IPC) — Section 353
High Courts19 Jan 1923
Baijnath Sahay and Others Vs Emperor
Patna High Court · AIR 1923 Patna 292 : 72 Ind. Cas. 71
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts19 Jan 1923Allowed
Sheo Prasad Singh Vs Sukhu Mahto
Patna High Court · (1923) 01 PAT CK 0012
High Courts18 Jan 1923
Man Mohan Saw and Another Vs Muhammad Husain Khan and Others
Patna High Court · 72 Ind. Cas. 152
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Jan 1923
Harihar Prasad Singh Vs Kesho Prasad Singh
Patna High Court · AIR 1924 Patna 176
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 1923Dismissed
Lakurka Coal Co., Ltd. Vs Biseswar Chatterji and others
Patna High Court · (1923) 01 PAT CK 0015
High Courts17 Jan 1923
Lal Pasi and Others Vs Ramsaran Lal Chowdhry and Others
Patna High Court · AIR 1925 Patna 298
Limitation Act, 1963 — Section 15
High Courts16 Jan 1923
(Babu) Brij Ratan Das and another Vs Raghunandan Gir and others
Patna High Court · (1923) 01 PAT CK 0017