High Courts16 Jan 1923
Medni Prasad Singh and others Vs Nand Keshwar Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0014
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,732 of 2,796
High Courts12 Jan 1923Dismissed
Dasi Chamar Vs Ram Autar Singh
Patna High Court · (1923) 01 PAT CK 0051
High Courts12 Jan 1923Allowed
Shahdeo Shukul and others Vs Jageshar Prasad Shukul alias Bhola Shukul and others
Patna High Court · (1923) 01 PAT CK 0049
High Courts11 Jan 1923
Harnaraian Pandey Vs Nand Keshwar Pandey and others
Patna High Court · (1923) 01 PAT CK 0052
High Courts11 Jan 1923Dismissed
Ram Lochan Baid and another Vs Kumar Kamakhya Narain Singh
Patna High Court · (1923) 01 PAT CK 0028
High Courts11 Jan 1923
Emperor Vs Bhola Bhagat and Others
Patna High Court · AIR 1923 Patna 547 : 72 Ind. Cas. 375
Criminal Procedure Code, 1898 (CrPC) — Section 202, 4, 54Penal Code, 1860 (IPC) — Section 147, 224, 225, 332, 352
High Courts11 Jan 1923Dismissed
Rameshwar Dass Mali Ram Vs The East Indian Railway Company, Ltd.
Patna High Court · (1923) 01 PAT CK 0002
High Courts10 Jan 1923Dismissed
Stonewigg and another Vs Rameshwar Narayan Singh and others
Patna High Court · (1923) 01 PAT CK 0003
High Courts09 Jan 1923
Chaturgun Bind and others Vs Tilakdhari Singh
Patna High Court · (1923) 01 PAT CK 0050
High Courts09 Jan 1923
Gokaran Prasad Singh Vs Malik Waris Ali and Others
Patna High Court · AIR 1924 Patna 183
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 45Public Demands Recovery Act — Section 10
High Courts09 Jan 1923
Ram Sundar and Another Vs Amrit Pajiyar and Another
Patna High Court · AIR 1923 Patna 242 : 72 Ind. Cas. 135
Limitation Act, 1963 — Article 85
High Courts09 Jan 1923
Jagarnath Chaubey Vs Emperor
Patna High Court · AIR 1923 Patna 297 : 82 Ind. Cas. 480
Penal Code, 1860 (IPC) — Section 411Reformatory Schools Act, 1897 — Section 31
High Courts09 Jan 1923
Bodh Kishen Goala Vs Emperor
Patna High Court · AIR 1924 Patna 125 : 72 Ind. Cas. 614
Penal Code, 1860 (IPC) — Section 379
High Courts09 Jan 1923Allowed
Kesho Prasad Singh Bahadur (Maharaj) Vs Babu Parmeshri Prasad Singh and another
Patna High Court · (1923) 01 PAT CK 0016
High Courts09 Jan 1923Dismissed
Dukhit Ojha and others Vs Janki Singh and others
Patna High Court · (1923) 01 PAT CK 0004
High Courts05 Jan 1923
Sheonandan Chowdhury Vs Debi Lal Chowdhury and others
Patna High Court · (1923) 01 PAT CK 0001
High Courts04 Jan 1923Dismissed
Somar Singh and others Vs Mt. Premdei Kuer and others
Patna High Court · (1923) 01 PAT CK 0046
High Courts04 Jan 1923
Gajadhar Singh and others Vs The King-Emperor
Patna High Court · (1923) 01 PAT CK 0011
High Courts04 Jan 1923
Jhumak Singh and Others Vs Mahindra Singh and Others
Patna High Court · AIR 1924 Patna 165
High Courts03 Jan 1923Dismissed
(Maharajadhiraj Sir) Rameshwar Singh Bahadur of Darbhanga Vs Narendra Nath Das and others
Patna High Court · (1923) 01 PAT CK 0019