COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,705 of 2,796
High Courts04 Jul 1924
Jagarnath Singh Vs Emperor
Patna High Court · 82 Ind. Cas. 165
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421Penal Code, 1860 (IPC) — Section 181, 186, 189
High Courts04 Jul 1924
Rabindra Nath Singh and Others Vs Emperor
Patna High Court · AIR 1925 Patna 339
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 148, 325
High Courts03 Jul 1924
Sri Sri Raja Shiva Prasad Singh of Jharia and Another Vs Emperor
Patna High Court · 82 Ind. Cas. 653
Income Tax Act, 1922 — Section 4(3), 66
High Courts03 Jul 1924
Ramsaran Mahton and Others Vs Syed Muhammad Aradut Hussain
Patna High Court · 80 Ind. Cas. 926
Bengal Tenancy Act, 1885 — Section 30, 32, 50
High Courts03 Jul 1924
Padarath Mahton Vs Hitan Singh and Others
Patna High Court · 82 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts03 Jul 1924
Raja Shiva Prasad Singh of Jharia Vs King-Emperor
Patna High Court · AIR 1924 Patna 679
Income Tax Act, 1918 — Section 2Income Tax Act, 1922 — Section 4(3), 66
High Courts03 Jul 1924
Ramsaran Mahton and Others Vs Syed Mohamad Aradut Hussain
Patna High Court · AIR 1925 Patna 181
Bengal Tenancy Act, 1885 — Section 115, 30, 32
High Courts02 Jul 1924
Maharajah Bahadur Singh Kesheo Prasad Singh Vs Ramdeal Kuer and Others
Patna High Court · AIR 1925 Patna 473
Bihar Tenancy Act, 1885 — Section 60Cess Act, 1880 — Section 41
High Courts02 Jul 1924
Tufani Lal and Others Vs Mt. Bibi Umatul Rasool
Patna High Court · AIR 1924 Patna 765
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts02 Jul 1924
Ram Krishna Misra, Ex parte
Patna High Court · AIR 1925 Patna 355
Provincial Insolvency Act, 1920 — Section 43
High Courts01 Jul 1924
Deodhary Pandey Vs Emperor
Patna High Court · 86 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 144
High Courts01 Jul 1924
Sheo Gobind Singh Vs Gouri Prasad and Others
Patna High Court · AIR 1925 Patna 310
Bengal Tenancy Act, 1885 — Section 148A, 158ATransfer of Property Act, 1882 — Section 136
High Courts30 Jun 1924
Raja Sidheswari Prasad Narayan Sinha Vs Musammat Dulhin Radha Dulari Kuar
Patna High Court · 80 Ind. Cas. 716
High Courts30 Jun 1924
Sidheswari Prasad Narayan Sinha Vs Mt. Dulhin Radha Dulari Kuar
Patna High Court · AIR 1925 Patna 160
High Courts29 Jun 1924
Gokul Tatwa and Others Vs Emperor
Patna High Court · 89 Ind. Cas. 1030
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 225, 379
High Courts27 Jun 1924
Lachmi Prasad Tewari and Others Vs Babunandan Singh and Others
Patna High Court · AIR 1924 Patna 805 : 88 Ind. Cas. 399
High Courts26 Jun 1924
Maharaja Bahadur Kesho Prasad Singh Vs Babu Narayan Dayal and Others
Patna High Court · 82 Ind. Cas. 984
High Courts26 Jun 1924
Kesho Prasad Singh Vs Narayan Dayal and Others
Patna High Court · AIR 1925 Patna 285
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33