High Courts04 Aug 1924
Babu Lal Sahu Vs Krishna Prashad
Patna High Court · AIR 1925 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 44(2)(c), 45
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,704 of 2,796
High Courts01 Aug 1924
The Official Assignee of the High Court of Judicature at Fort William in Bengal Vs Mt. Jaga Bibi and Others
Patna High Court · AIR 1925 Patna 516
Presidency Towns Insolvency Act, 1909 — Section 17, 2Registration Act, 1908 — Section 47
High Courts01 Aug 1924
Hari Saran Singh and Others Vs Syed Md. Eradat Hussain
Patna High Court · AIR 1925 Patna 162
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts31 Jul 1924
Gursahai Mahton Vs Muhammad Saiyad and Others
Patna High Court · AIR 1925 Patna 137
Estates Partition Act, 1897 — Section 7
High Courts29 Jul 1924
Krishna Chandra Gauntia Vs Raja Mahakur
Patna High Court · AIR 1926 Patna 251
Court Fees Act, 1870 — Section 7(5), 7(xi)(e)
High Courts29 Jul 1924
Amar Kumar Mukherjee and Others Vs Mr. B. Coventry and Others
Patna High Court · AIR 1925 Patna 710
High Courts25 Jul 1924
Shaikh Mahamud Alam Vs Nathu Sahu and Others
Patna High Court · AIR 1925 Patna 552
High Courts25 Jul 1924
Hari Mohan Prasad Chaudhury and Others Vs Md. Bashidul Haque and Others
Patna High Court · AIR 1924 Patna 780
Bengal Tenancy Act, 1885 — Article 3 Schedule III, 22
High Courts25 Jul 1924
Ramji Ram and Others Vs Bansi Raut and Others
Patna High Court · AIR 1925 Patna 241
Bengal Tenancy Act, 1885 — Section 120, 20, 21
High Courts18 Jul 1924
Harihar Singh Vs Dasrath Ahir and Others
Patna High Court · AIR 1925 Patna 469
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Jul 1924
(Bibi) Saleha and Another Vs Hulas Mahton and Others
Patna High Court · AIR 1925 Patna 564
Bengal Tenancy Act, 1885 — Section 143A, 148A
High Courts18 Jul 1924
Musammat Bibi Saleha and Another Vs Hulas Mahton and Others
Patna High Court · 86 Ind. Cas. 559
Bengal Tenancy Act, 1885 — Section 148A
High Courts16 Jul 1924
H. Mathewson Vs Secretary of State
Patna High Court · AIR 1924 Patna 616
Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1924
Sheo Prasad Singh Vs P.E. Lall
Patna High Court · AIR 1925 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts11 Jul 1924
Sheo Prasad Singh Vs P. Lal and Others
Patna High Court · 86 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts10 Jul 1924
Ganga Singh Vs Rambhajan Singh and Others
Patna High Court · 82 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439Penal Code, 1860 (IPC) — Section 114, 430
High Courts08 Jul 1924
Monomohini Dasi Vs Hari Prasad Bose
Patna High Court · AIR 1925 Patna 444
Guardians and Wards Act, 1890 — Section 17(2)
High Courts08 Jul 1924
Harakhpan Missir Vs Jagdee Missir
Patna High Court · AIR 1924 Patna 781
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts07 Jul 1924
Rai Kashinath Singh Bahadur Vs Kailas Singh and Another
Patna High Court · 89 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts07 Jul 1924
Rameshwar Singh Bahadur Vs Mt. Rajo Chowdhrain
Patna High Court · AIR 1926 Patna 210
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58