High Courts27 Oct 1924
(Maharajdhiraj Sir) Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · AIR 1925 Patna 356
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,703 of 2,796
High Courts27 Oct 1924
Maharajadhiraj Sir Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · 86 Ind. Cas. 948
High Courts20 Oct 1924
Sheodhari Rai Vs Jhingur Rai and Others
Patna High Court · 88 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 379, 395
High Courts15 Sept 1924
Ram Saran Singh and Others Vs Nikhad Narain Singh and Others
Patna High Court · 88 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 203, 204, 252Penal Code, 1860 (IPC) — Section 147, 148, 325, 447
High Courts09 Sept 1924
Harnandan Das Vs Atul Kumar Prasad and Others
Patna High Court · AIR 1926 Patna 57
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts09 Sept 1924
Harihar Singh and Others Vs Emperor
Patna High Court · AIR 1926 Patna 182
Penal Code, 1860 (IPC) — Section 324, 34, 447
High Courts29 Aug 1924
Gouri Shanker and Others Vs The Collector of Muzafferpur
Patna High Court · AIR 1925 Patna 553
Criminal Procedure Code, 1898 (CrPC) — Section 145, 72
High Courts27 Aug 1924
Bhuan Kahar Vs Emperor
Patna High Court · AIR 1925 Patna 329
Criminal Procedure Code, 1898 (CrPC) — Section 203, 476Penal Code, 1860 (IPC) — Section 211
High Courts14 Aug 1924
Radhe Sahi and Others Vs Emperor
Patna High Court · AIR 1925 Patna 175
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Aug 1924
Lal Singh Bhumij Vs Krishto Khutya
Patna High Court · AIR 1925 Patna 306
Bengal Tenancy Act, 1885 — Section 181Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts07 Aug 1924
Nageswar Prasad Sharma and Others Vs Emperor
Patna High Court · AIR 1925 Patna 99
Penal Code, 1860 (IPC) — Section 124APress and Registration of Books Act, 1867 — Section 7
High Courts07 Aug 1924
Bhola Nath Majhi Vs Shiva Prasad Sinha
Patna High Court · 82 Ind. Cas. 988
Chotanagpur Tenancy Act, 1908 — Section 26(a), 74
High Courts07 Aug 1924
Lachmi Narain Shankar Vs Mahomed Abrahim Hussain Khan
Patna High Court · AIR 1925 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 47Court of Wards Act — Section 35, 6(e)
High Courts06 Aug 1924
Ram Rachhya Singh and Others Vs Kamakhya Narain Singh
Patna High Court · AIR 1925 Patna 216
Transfer of Property Act, 1882 — Section 107, 116
High Courts06 Aug 1924
Charan Mahton and Others Vs Kumar Kamakhya Narayan Singh
Patna High Court · 86 Ind. Cas. 387
Transfer of Property Act, 1882 — Section 116
High Courts06 Aug 1924
Rajendra Narayan Sing Deo and Others Vs Mahesh Chandra Chatterji
Patna High Court · AIR 1924 Patna 669
High Courts05 Aug 1924
Mahadeo Singh Vs Basgit Singh
Patna High Court · 91 Ind. Cas. 184
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Aug 1924
Jitan Dusadh and Another Vs Jawahir Singh and Others
Patna High Court · AIR 1925 Patna 504
High Courts05 Aug 1924
Hargobind Ray and Another Vs Keshwa Prasad Singh and Others
Patna High Court · AIR 1925 Patna 168
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 146