High Courts25 Jun 1924
Ramanand Lal Vs Ali Hassan and Others
Patna High Court · AIR 1924 Patna 797
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 347, 457
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,706 of 2,796
High Courts25 Jun 1924
Ramji Ram Vs Ramasre Raut
Patna High Court · AIR 1924 Patna 762
Bengal Tenancy Act, 1885 — Section 30, 30ACivil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts25 Jun 1924
Rajendra Prasad Bose Vs Gopal Prasad Bose
Patna High Court · AIR 1925 Patna 442
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts24 Jun 1924
Sirkawal Singh and Others Vs Bhuja Singh and Others
Patna High Court · AIR 1924 Patna 784
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts24 Jun 1924
In Re: Sirkawal Singh and Others
Patna High Court · 81 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts20 Jun 1924
Tarkeshwar Prasad Tewari Vs Devendra Prasad Tewari
Patna High Court · AIR 1926 Patna 180
High Courts19 Jun 1924
Sachchidananda Sinha Vs Commissioner of Income Tax
Patna High Court · AIR 1924 Patna 644
Income Tax Act, 1922 — Section 33, 33(2)
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Babu Khub Lal Singh and Others and Babu Ram Bahadur Singh and Another
Patna High Court · 80 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jun 1924
The Hon''ble Mr. Sachdhitanandan Sinha Vs Emperor
Patna High Court · 88 Ind. Cas. 1014
Income Tax Act, 1922 — Section 33, 33(2)
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Khub Lal Singh and Others
Patna High Court · AIR 1925 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts18 Jun 1924
R.E. Blong Vs The King-Emperor
Patna High Court · AIR 1924 Patna 767
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(1)
High Courts18 Jun 1924
Chamari Singh and Others Vs Public Prosecutor of Gaya
Patna High Court · AIR 1925 Patna 330
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467Transfer of Property Act, 1882 — Section 83
High Courts18 Jun 1924
Mr. R.E. Blong Vs Emperor
Patna High Court · 82 Ind. Cas. 42
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144
High Courts17 Jun 1924
Shiva Narayan Lal Chaudhury and Another Vs Narayan Prasad
Patna High Court · AIR 1924 Patna 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts17 Jun 1924
Shaikh Abdul Hadi Vs Musammat Kabultunnissa
Patna High Court · 80 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 19, 38, 39
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh @ Lalji Singh and Others
Patna High Court · 82 Ind. Cas. 204
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts17 Jun 1924
Magni Ram Bungar and Others Vs Sridhar Choudhury and Others
Patna High Court · 82 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh and Others
Patna High Court · AIR 1925 Patna 228
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts13 Jun 1924
Bibi Washihan Vs Mir Nawab Ali
Patna High Court · AIR 1925 Patna 138
Civil Procedure Code, 1908 (CPC) — Section 104, 105