High Courts08 May 1924
Debi Singh and Others Vs F.E. Christian and Others
Patna High Court · AIR 1924 Patna 776
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,576 of 2,660
High Courts08 May 1924
Narayan Singh Vs Nawab Saiyid Dildar Ali Khan and Another
Patna High Court · AIR 1925 Patna 210
Specific Relief Act, 1877 — Section 42
High Courts07 May 1924
Hem Singh and Others Vs Bhagwat Singh and Others
Patna High Court · 80 Ind. Cas. 67
High Courts07 May 1924
Madan Mohan Lal Vs Abdul Razaque Khan and Others
Patna High Court · 88 Ind. Cas. 465
Bengal Land Registration Act, 1876 — Section 70Bengal Land Revenue Sales Act, 1859 — Section 10, 13
High Courts01 May 1924
Hardhan Mahto Vs Gokhul Mahto
Patna High Court · AIR 1924 Patna 775
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Apr 1924
Chhedi Singh Vs Emperor
Patna High Court · AIR 1925 Patna 117
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325
High Courts30 Apr 1924
Ramai Ho Vs Emperor
Patna High Court · AIR 1925 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts30 Apr 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · AIR 1924 Patna 783
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts28 Apr 1924
Debi Dayal and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 823
Penal Code, 1860 (IPC) — Section 352, 441, 448
High Courts28 Apr 1924
Sheikh Hamidur Rahman Vs Shahanand Das and Others
Patna High Court · 80 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts28 Apr 1924
Ramji Pandey Vs Alafkhan and Others
Patna High Court · AIR 1925 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts25 Apr 1924
Lilo Sonar Vs Jhagru Sahu
Patna High Court · AIR 1925 Patna 123
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts24 Apr 1924
Deo Saran Bharthi and Anr Vs Deoki Bharthi and Another
Patna High Court · 80 Ind. Cas. 980
Civil Procedure Code, 1908 (CPC) — Section 92Transfer of Property Act, 1882 — Section 122
High Courts24 Apr 1924
Deo Saran Bharthi and Another Vs Deoki Bharthi and Another
Patna High Court · AIR 1924 Patna 657
Civil Procedure Code, 1908 (CPC) — Section 92Transfer of Property Act, 1882 — Section 123
High Courts16 Apr 1924
Roshan Lal Marwari and Others Vs Firm of Bridhi Chan Sri Lal
Patna High Court · AIR 1924 Patna 603
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13, 104(f)
High Courts16 Apr 1924
Baijnath Singh and Others Vs Hari Prasad Bal
Patna High Court · AIR 1924 Patna 628
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts11 Apr 1924
Mazharul Ekbal @ Muna Mia and Another Vs Raja Gopal Lal Ray Bahadur and Another and M. Mariamun Nisa and Others
Patna High Court · AIR 1924 Patna 719
Bengal Tenancy Act, 1885 — Section 189
High Courts10 Apr 1924
Mahabir Prasad Chaudhry Vs Chhedi Singh
Patna High Court · AIR 1924 Patna 769
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13