High Courts27 Mar 1924
Partap Narain Singh and Others Vs Nathan Singh and Others
Patna High Court · AIR 1924 Patna 605
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,578 of 2,660
High Courts27 Mar 1924
Banku Behari Pandey and Others Vs Chatur Pandey and Others
Patna High Court · AIR 1924 Patna 640
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pande and Others
Patna High Court · AIR 1924 Patna 582
Court Fees Act, 1870 — Article 17 Schedule II, 17(3) Schedule II, 7(iv)(c)
High Courts25 Mar 1924
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1925 Patna 48
Penal Code, 1860 (IPC) — Section 116, 161
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pandey and Others
Patna High Court · 80 Ind. Cas. 563
High Courts24 Mar 1924
Bhola Singh Vs Emperor
Patna High Court · AIR 1924 Patna 563 : 82 Ind. Cas. 50
High Courts24 Mar 1924
In Re: Musammat Gobindia and Others
Patna High Court · 81 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 215Registration Act, 1908 — Section 34, 35, 82, 83
High Courts24 Mar 1924
Mt. Gobindia and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 754
Registration Act, 1908 — Section 35, 82, 82(a)
High Courts24 Mar 1924
Daroga Singh Vs King-Emperor
Patna High Court · AIR 1924 Patna 758(1)
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 411
High Courts18 Mar 1924
Adelaide Christiana Lish Vs David Lish
Patna High Court · AIR 1924 Patna 624
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Mar 1924
Laurentius Ekka and Others Vs Dukhi Koeri and Another
Patna High Court · AIR 1926 Patna 73
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 119, 2(15)
High Courts12 Mar 1924
Sitbaran Jha Pandey and Others Vs Lokenath Missir and Others
Patna High Court · AIR 1924 Patna 558
Court Fees Act, 1870 — Section 17
High Courts11 Mar 1924
Sheikh Qamar Hasan and Others Vs Saiyid Abas Ali and Others
Patna High Court · AIR 1924 Patna 594
Estates Partition Act, 1897 — Section 7, 77
High Courts11 Mar 1924
Mt. Daho Kuer Vs Mt. Tural Dei
Patna High Court · AIR 1924 Patna 593
Probate and Administration Act, 1881 — Section 51
High Courts10 Mar 1924
Banarsi Prashad Vs Mohiuddin Ahmad and Others
Patna High Court · AIR 1924 Patna 586
Bengal Land Revenue Sales Act, 1859 — Section 13Estates Partition Act, 1897 — Section 15, 16
High Courts07 Mar 1924
Emperor Vs Artu Rautra and Others
Patna High Court · 81 Ind. Cas. 82
Penal Code, 1860 (IPC) — Section 105, 147, 149, 323, 379
High Courts07 Mar 1924
King Emperor Vs Artu Rautra
Patna High Court · AIR 1924 Patna 564
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts06 Mar 1924
Syed Hasan Imam and Others Vs Debi Prasad Singh
Patna High Court · 80 Ind. Cas. 956