High Courts10 Apr 1924
Mahabir Prasad Chaudhuri Vs Chhedi Singh, Munshi Tilakdhari and Another
Patna High Court · 81 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,577 of 2,660
High Courts10 Apr 1924
Ramcharan Singh and Others Vs Jangbahadur Singh and Others
Patna High Court · AIR 1924 Patna 696
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6), 151, 47
High Courts10 Apr 1924
Jagdam Sahay and Another Vs Rupnarain Mahton and Others
Patna High Court · AIR 1924 Patna 736
Transfer of Property Act, 1882 — Section 6
High Courts09 Apr 1924
Ram Mander Vs Maharani Nawlakhbati and Another
Patna High Court · AIR 1924 Patna 694
Court Fees Act, 1870 — Section 6
High Courts09 Apr 1924
Sri Kanta Prasad and Others Vs Jag Sah and Others
Patna High Court · AIR 1925 Patna 57
Transfer of Property Act, 1882 — Section 60
High Courts09 Apr 1924
Lachmi Singh Vs Emperor
Patna High Court · 81 Ind. Cas. 620
Criminal Procedure Code, 1898 (CrPC) — Section 182, 195, 200, 45, 47Penal Code, 1860 (IPC) — Section 172, 182, 188
High Courts09 Apr 1924
Hankar Sonar Vs Basudeo Singh
Patna High Court · 86 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 158B, 160
High Courts09 Apr 1924
Lachmi Singh Vs The King-Emperor
Patna High Court · AIR 1924 Patna 691
Criminal Procedure Code, 1898 (CrPC) — Section 195, 45
High Courts08 Apr 1924
H.V. Low and Co., Ltd. Vs Maharaja Sir Manindra Chandra Nandy and Others
Patna High Court · AIR 1925 Patna 33
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts04 Apr 1924
Hussain Bukhsh Mian Vs Emperor
Patna High Court · AIR 1925 Patna 34
Penal Code, 1860 (IPC) — Section 379, 429
High Courts04 Apr 1924
Raghupat Narayan Singh and Another Vs Emperor
Patna High Court · AIR 1924 Patna 597
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 147
High Courts02 Apr 1924
Rudra Nath Tewari and Others Vs Bhujanga Prasad Singh
Patna High Court · AIR 1930 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146
High Courts02 Apr 1924
Mahabir Prasad and Others Vs Shyam Behari Singh and Others
Patna High Court · 80 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Apr 1924
Jehal Teli Vs Emperor
Patna High Court · AIR 1925 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374Evidence Act, 1872 — Section 33
High Courts01 Apr 1924
Rameswar Mahton Vs Lala Dwarka Prasad
Patna High Court · AIR 1925 Patna 36
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 115, 151
High Courts01 Apr 1924
Manmohini Dasi Vs Hari Prasad Bose and Others
Patna High Court · 81 Ind. Cas. 1045
High Courts31 Mar 1924
Mt. Reshma Kuari Vs Rameshwar Ojha and Others
Patna High Court · AIR 1925 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 19
High Courts28 Mar 1924
Hariher Prasad Narain Deo Vs Maheshwari Prasad Narain Deo
Patna High Court · 82 Ind. Cas. 813
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 2
High Courts28 Mar 1924
Devandra Nath Ghose and Others Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 74
High Courts28 Mar 1924
Harihar Prasad Narain Deo Vs Maheswari Prasad Narain Deo
Patna High Court · AIR 1925 Patna 47
Civil Procedure Code, 1908 (CPC) — Section 151, 152