COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,575 of 2,660
High Courts30 May 1924
Ashrafilal Mahta and Others Vs Surajmaya Mishrain
Patna High Court · AIR 1924 Patna 758
High Courts30 May 1924
Asharfilal Mahtha and Others Vs Surajmaya Mishrain
Patna High Court · 82 Ind. Cas. 181
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Raj Kishore Prasad Narayan Singh
Patna High Court · AIR 1925 Patna 59
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924
Secretary of State Vs Manmatha Nath Dey and Others
Patna High Court · AIR 1925 Patna 129
Land Acquisition Act, 1894 — Section 18
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Rajkeshore Prasad Narayan Singh
Patna High Court · 80 Ind. Cas. 34
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924Dismissed
Madan Mohan Lal Vs Abdul Razaque Khan and others
Patna High Court · (1924) 05 PAT CK 0003
High Courts21 May 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · 81 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts21 May 1924
Bhagwan Chandra Das and Another Vs Rai Sahib Dharam Narain Das and Others
Patna High Court · AIR 1924 Patna 802
High Courts20 May 1924
Jangal Singh and Another Vs Radha Kishun
Patna High Court · 86 Ind. Cas. 802
Penal Code, 1860 (IPC) — Section 395
High Courts20 May 1924
Basdeo Singh and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 704
Penal Code, 1860 (IPC) — Section 147, 430
High Courts15 May 1924
Mohiuddin Khan and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 829
Penal Code, 1860 (IPC) — Section 144
High Courts14 May 1924
Dhanraj Bhagat and Gaji Bhagat Vs Bharat Narain Singh and Another
Patna High Court · AIR 1924 Patna 703
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts14 May 1924
Banambar Chhotra Vs Nata Behra
Patna High Court · AIR 1925 Patna 193
Penal Code, 1860 (IPC) — Section 420
High Courts12 May 1924
Nagendra Nath Ghosh Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 106
High Courts09 May 1924
Amolak Chand Vs Mansukh Rai Mangan Lal
Patna High Court · AIR 1925 Patna 127
Provincial Insolvency Act, 1920 — Section 2(d)
High Courts09 May 1924
Mani Lal and Others Vs Durga Prasad and Others
Patna High Court · 80 Ind. Cas. 667
Civil Procedure Code, 1908 (CPC) — Section 115, 12, 151, 2Government of India Act, 1935 — Section 107
High Courts08 May 1924
Tikait Thakur Narayan Singh Vs Nawab Saiyid Dildar Ali Khan and Another
Patna High Court · 80 Ind. Cas. 544
Specific Relief Act, 1963 — Section 42