High Courts19 Jun 1924
Sachchidananda Sinha Vs Commissioner of Income Tax
Patna High Court · AIR 1924 Patna 644
Income Tax Act, 1922 — Section 33, 33(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,574 of 2,660
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Babu Khub Lal Singh and Others and Babu Ram Bahadur Singh and Another
Patna High Court · 80 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jun 1924
The Hon''ble Mr. Sachdhitanandan Sinha Vs Emperor
Patna High Court · 88 Ind. Cas. 1014
Income Tax Act, 1922 — Section 33, 33(2)
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Khub Lal Singh and Others
Patna High Court · AIR 1925 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts18 Jun 1924
R.E. Blong Vs The King-Emperor
Patna High Court · AIR 1924 Patna 767
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(1)
High Courts18 Jun 1924
Chamari Singh and Others Vs Public Prosecutor of Gaya
Patna High Court · AIR 1925 Patna 330
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467Transfer of Property Act, 1882 — Section 83
High Courts18 Jun 1924
Mr. R.E. Blong Vs Emperor
Patna High Court · 82 Ind. Cas. 42
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144
High Courts17 Jun 1924
Shiva Narayan Lal Chaudhury and Another Vs Narayan Prasad
Patna High Court · AIR 1924 Patna 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts17 Jun 1924
Shaikh Abdul Hadi Vs Musammat Kabultunnissa
Patna High Court · 80 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 19, 38, 39
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh @ Lalji Singh and Others
Patna High Court · 82 Ind. Cas. 204
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts17 Jun 1924
Magni Ram Bungar and Others Vs Sridhar Choudhury and Others
Patna High Court · 82 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh and Others
Patna High Court · AIR 1925 Patna 228
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts13 Jun 1924
Bibi Washihan Vs Mir Nawab Ali
Patna High Court · AIR 1925 Patna 138
Civil Procedure Code, 1908 (CPC) — Section 104, 105
High Courts13 Jun 1924
Prayag Gope and Others Vs Emperor
Patna High Court · 82 Ind. Cas. 284
Criminal Procedure Code, 1898 (CrPC) — Section 342, 349Penal Code, 1860 (IPC) — Section 143, 144, 349, 379, 75
High Courts13 Jun 1924
Prayag Gope and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 764
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts13 Jun 1924
Mathura Pandey Vs Chandrika Rai and Others
Patna High Court · AIR 1925 Patna 319
High Courts12 Jun 1924
Sastu Sahu and Others Vs Nathuni Thakur and Others
Patna High Court · AIR 1924 Patna 689
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts10 Jun 1924
Rudra Das Chakravarti Vs Kamakhya Narayan Singh
Patna High Court · AIR 1925 Patna 259
Central Provinces Court of Wards Act, 1899 — Section 18Chota Nagpur Encumbered Estates Act, 1876 — Section 17Court of Wards Act — Section 70
High Courts04 Jun 1924
Thakur Prasad Singh and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 665
Penal Code, 1860 (IPC) — Section 380, 448, 75