High Courts29 Jul 1924
Amar Kumar Mukherjee and Others Vs Mr. B. Coventry and Others
Patna High Court · AIR 1925 Patna 710
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,572 of 2,660
High Courts25 Jul 1924
Shaikh Mahamud Alam Vs Nathu Sahu and Others
Patna High Court · AIR 1925 Patna 552
High Courts25 Jul 1924
Hari Mohan Prasad Chaudhury and Others Vs Md. Bashidul Haque and Others
Patna High Court · AIR 1924 Patna 780
Bengal Tenancy Act, 1885 — Article 3 Schedule III, 22
High Courts25 Jul 1924
Ramji Ram and Others Vs Bansi Raut and Others
Patna High Court · AIR 1925 Patna 241
Bengal Tenancy Act, 1885 — Section 120, 20, 21
High Courts18 Jul 1924
(Bibi) Saleha and Another Vs Hulas Mahton and Others
Patna High Court · AIR 1925 Patna 564
Bengal Tenancy Act, 1885 — Section 143A, 148A
High Courts18 Jul 1924
Musammat Bibi Saleha and Another Vs Hulas Mahton and Others
Patna High Court · 86 Ind. Cas. 559
Bengal Tenancy Act, 1885 — Section 148A
High Courts16 Jul 1924
H. Mathewson Vs Secretary of State
Patna High Court · AIR 1924 Patna 616
Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1924
Sheo Prasad Singh Vs P.E. Lall
Patna High Court · AIR 1925 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts11 Jul 1924
Sheo Prasad Singh Vs P. Lal and Others
Patna High Court · 86 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts10 Jul 1924
Ganga Singh Vs Rambhajan Singh and Others
Patna High Court · 82 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439Penal Code, 1860 (IPC) — Section 114, 430
High Courts08 Jul 1924
Monomohini Dasi Vs Hari Prasad Bose
Patna High Court · AIR 1925 Patna 444
Guardians and Wards Act, 1890 — Section 17(2)
High Courts08 Jul 1924
Harakhpan Missir Vs Jagdee Missir
Patna High Court · AIR 1924 Patna 781
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts07 Jul 1924
Rai Kashinath Singh Bahadur Vs Kailas Singh and Another
Patna High Court · 89 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts07 Jul 1924
Rameshwar Singh Bahadur Vs Mt. Rajo Chowdhrain
Patna High Court · AIR 1926 Patna 210
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts04 Jul 1924
Jagarnath Singh Vs Emperor
Patna High Court · 82 Ind. Cas. 165
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421Penal Code, 1860 (IPC) — Section 181, 186, 189
High Courts03 Jul 1924
Sri Sri Raja Shiva Prasad Singh of Jharia and Another Vs Emperor
Patna High Court · 82 Ind. Cas. 653
Income Tax Act, 1922 — Section 4(3), 66
High Courts03 Jul 1924
Ramsaran Mahton and Others Vs Syed Muhammad Aradut Hussain
Patna High Court · 80 Ind. Cas. 926
Bengal Tenancy Act, 1885 — Section 30, 32, 50
High Courts03 Jul 1924
Padarath Mahton Vs Hitan Singh and Others
Patna High Court · 82 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33