High Courts09 Sept 1924
Harnandan Das Vs Atul Kumar Prasad and Others
Patna High Court · AIR 1926 Patna 57
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,571 of 2,660
High Courts29 Aug 1924
Gouri Shanker and Others Vs The Collector of Muzafferpur
Patna High Court · AIR 1925 Patna 553
Criminal Procedure Code, 1898 (CrPC) — Section 145, 72
High Courts27 Aug 1924
Bhuan Kahar Vs Emperor
Patna High Court · AIR 1925 Patna 329
Criminal Procedure Code, 1898 (CrPC) — Section 203, 476Penal Code, 1860 (IPC) — Section 211
High Courts14 Aug 1924
Radhe Sahi and Others Vs Emperor
Patna High Court · AIR 1925 Patna 175
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Aug 1924
Lal Singh Bhumij Vs Krishto Khutya
Patna High Court · AIR 1925 Patna 306
Bengal Tenancy Act, 1885 — Section 181Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts07 Aug 1924
Nageswar Prasad Sharma and Others Vs Emperor
Patna High Court · AIR 1925 Patna 99
Penal Code, 1860 (IPC) — Section 124APress and Registration of Books Act, 1867 — Section 7
High Courts07 Aug 1924
Bhola Nath Majhi Vs Shiva Prasad Sinha
Patna High Court · 82 Ind. Cas. 988
Chotanagpur Tenancy Act, 1908 — Section 26(a), 74
High Courts07 Aug 1924
Lachmi Narain Shankar Vs Mahomed Abrahim Hussain Khan
Patna High Court · AIR 1925 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 47Court of Wards Act — Section 35, 6(e)
High Courts06 Aug 1924
Ram Rachhya Singh and Others Vs Kamakhya Narain Singh
Patna High Court · AIR 1925 Patna 216
Transfer of Property Act, 1882 — Section 107, 116
High Courts06 Aug 1924
Charan Mahton and Others Vs Kumar Kamakhya Narayan Singh
Patna High Court · 86 Ind. Cas. 387
Transfer of Property Act, 1882 — Section 116
High Courts06 Aug 1924
Rajendra Narayan Sing Deo and Others Vs Mahesh Chandra Chatterji
Patna High Court · AIR 1924 Patna 669
High Courts05 Aug 1924
Mahadeo Singh Vs Basgit Singh
Patna High Court · 91 Ind. Cas. 184
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Aug 1924
Jitan Dusadh and Another Vs Jawahir Singh and Others
Patna High Court · AIR 1925 Patna 504
High Courts05 Aug 1924
Hargobind Ray and Another Vs Keshwa Prasad Singh and Others
Patna High Court · AIR 1925 Patna 168
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 146
High Courts04 Aug 1924
Babu Lal Sahu Vs Krishna Prashad
Patna High Court · AIR 1925 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 44(2)(c), 45
High Courts01 Aug 1924
The Official Assignee of the High Court of Judicature at Fort William in Bengal Vs Mt. Jaga Bibi and Others
Patna High Court · AIR 1925 Patna 516
Presidency Towns Insolvency Act, 1909 — Section 17, 2Registration Act, 1908 — Section 47
High Courts01 Aug 1924
Hari Saran Singh and Others Vs Syed Md. Eradat Hussain
Patna High Court · AIR 1925 Patna 162
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts31 Jul 1924
Gursahai Mahton Vs Muhammad Saiyad and Others
Patna High Court · AIR 1925 Patna 137
Estates Partition Act, 1897 — Section 7
High Courts29 Jul 1924
Krishna Chandra Gauntia Vs Raja Mahakur
Patna High Court · AIR 1926 Patna 251
Court Fees Act, 1870 — Section 7(5), 7(xi)(e)