High Courts14 Nov 1924
Saiyid Ali Imam Vs Emperor
Patna High Court · AIR 1925 Patna 281
Income Tax Act, 1922 — Section 66(1), 7(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,570 of 2,660
High Courts14 Nov 1924
Shambhu Khatri Vs King Emperor
Patna High Court · AIR 1924 Patna 553
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 299, 304
High Courts13 Nov 1924
Anant Singh Vs Hari Charan Chaukidar
Patna High Court · AIR 1925 Patna 321
Penal Code, 1860 (IPC) — Section 325
High Courts13 Nov 1924
Cuhi Mian and Another Vs Emperor
Patna High Court · 93 Ind. Cas. 988
Criminal Procedure Code, 1898 (CrPC) — Section 162, 428Penal Code, 1860 (IPC) — Section 332, 380, 457, 75
High Courts12 Nov 1924
Nathuni Narayan Singh and Others Vs Mahant Arjun Gir and Others
Patna High Court · AIR 1925 Patna 434
Contract Act, 1872 — Section 43
High Courts12 Nov 1924
Bajrang Prasad Singh Vs Mt. Sonejhari Kuer and Others
Patna High Court · AIR 1925 Patna 521
Limitation Act, 1963 — Section 18
High Courts07 Nov 1924
Tulaman Baid Vs Prayag Sahu and Others
Patna High Court · AIR 1925 Patna 318
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts07 Nov 1924
Jamal Momim and Another Vs Emperor
Patna High Court · 86 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 106, 284, 87, 88Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts07 Nov 1924
Tulaman Baid Vs Pryag Sahu and Others
Patna High Court · 86 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts06 Nov 1924
Chhakauri Lall Vs Isher Singh
Patna High Court · 91 Ind. Cas. 814
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Nov 1924
Banamali Kumar and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 58
Criminal Procedure Code, 1898 (CrPC) — Section 238, 342Penal Code, 1860 (IPC) — Section 426, 430
High Courts05 Nov 1924
Mewa Lal Jha Vs Emperor
Patna High Court · 88 Ind. Cas. 522
Railways Act, 1890 — Section 122(2)
High Courts04 Nov 1924
Durga Ram and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 106, 342Penal Code, 1860 (IPC) — Section 147, 325
High Courts04 Nov 1924
Adit Prasad Singh Vs Ramharakh Ahir
Patna High Court · AIR 1925 Patna 435
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts31 Oct 1924
Sheikh Abdul Gani Vs Sito Singh @ Sitabi Singh and Others
Patna High Court · 86 Ind. Cas. 143
Court Fees Act, 1870 — Article 5 Sch. I
High Courts27 Oct 1924
(Maharajdhiraj Sir) Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · AIR 1925 Patna 356
High Courts27 Oct 1924
Maharajadhiraj Sir Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · 86 Ind. Cas. 948
High Courts20 Oct 1924
Sheodhari Rai Vs Jhingur Rai and Others
Patna High Court · 88 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 379, 395
High Courts15 Sept 1924
Ram Saran Singh and Others Vs Nikhad Narain Singh and Others
Patna High Court · 88 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 203, 204, 252Penal Code, 1860 (IPC) — Section 147, 148, 325, 447