High Courts23 Jul 1925
Tunia Vs Emperor
Patna High Court · AIR 1926 Patna 168
Penal Code, 1860 (IPC) — Section 193, 500
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,557 of 2,660
High Courts22 Jul 1925
East Indian Railway Co. Vs Gobardhan Das
Patna High Court · AIR 1926 Patna 165
High Courts22 Jul 1925
Sobhit Mallah Vs Emperor
Patna High Court · AIR 1926 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(3)
High Courts22 Jul 1925
Sib Sahai Lal and Others Vs Bijai Chand Mahtab
Patna High Court · AIR 1926 Patna 197
Bengal Tenancy Act, 1885 — Section 30(b), 30(d), 52
High Courts21 Jul 1925
Srimatya Gendamoni Debya Vs Raghunandan Singh and Others
Patna High Court · 91 Ind. Cas. 768
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts15 Jul 1925
Debi Prasad Vs Jaldhar Mahton and Others
Patna High Court · AIR 1926 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 11Road Cess Act, 1871 — Section 20(b)
High Courts15 Jul 1925
Radhe Lal and Another Vs East Indian Railway and Others
Patna High Court · AIR 1926 Patna 40
Railways Act, 1890 — Section 140
High Courts13 Jul 1925
Rameshwar Singh Bahadur Vs Puran Chandera Mansali
Patna High Court · AIR 1926 Patna 213
Bengal Tenancy Act, 1885 — Section 148(a), 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Jul 1925
G.I.P. Railway Vs Dutti Ram and Another
Patna High Court · AIR 1926 Patna 148
Evidence Act, 1872 — Section 106
High Courts08 Jul 1925
Ramchandra Modak Vs Emperor
Patna High Court · AIR 1926 Patna 214 : 93 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 25, 252, 253, 256, 257Penal Code, 1860 (IPC) — Section 19
High Courts08 Jul 1925
Ashloke Singh and Others Vs Bodha Ganderi
Patna High Court · AIR 1926 Patna 125
Registration Act, 1908 — Section 2Transfer of Property Act, 1882 — Section 3
High Courts01 Jul 1925
Jitendra Nath Chatterjee and Others Vs Mt. Jasoda Sahun and Another
Patna High Court · AIR 1926 Patna 122
Contract Act, 1872 — Section 74
High Courts01 Jul 1925
Agent of the Bengal Nagpur Railway Co. Ltd. Vs Hamir Mull Chagan Mull and Another
Patna High Court · AIR 1925 Patna 727
Railways Act, 1890 — Section 77
High Courts01 Jul 1925
Kesho Prasad Singh Vs Ram Swarup Ahir and Others
Patna High Court · AIR 1926 Patna 175
Cess Act, 1880 — Section 41, 41(3), 93
High Courts01 Jul 1925
G.I. P, Ry. Co. Vs Rameshwar Prasad and Another
Patna High Court · AIR 1926 Patna 190
High Courts01 Jul 1925
Bhupendra Narain Mander Vs Janeswar Mander and Another
Patna High Court · AIR 1926 Patna 533
High Courts26 Jun 1925
Jagwa Dhanuk and Others Vs Emperor
Patna High Court · AIR 1926 Patna 232 : 93 Ind. Cas. 884
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 163, 164, 360Evidence Act, 1872 — Section 157, 27, 28Penal Code, 1860 (IPC) — Section 302