High Courts27 Oct 1925
The East Indian Railway Company Vs Kishun Chand Kasarwani
Patna High Court · AIR 1926 Patna 336 : 96 Ind. Cas. 206
Railways Act, 1890 — Section 72(2)(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,556 of 2,660
High Courts27 Oct 1925
Badri Gope and Others Vs Emperor
Patna High Court · AIR 1926 Patna 237 : 93 Ind. Cas. 146
Penal Code, 1860 (IPC) — Section 186, 97, 99
High Courts23 Oct 1925
Jang Bahadur Singh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Penal Code, 1860 (IPC) — Section 426
High Courts23 Oct 1925
Debi Dayal Singh and others Vs Mt. Ganga Kuer and others
Patna High Court · (1925) 10 PAT CK 0005
High Courts23 Oct 1925
Badri Sahu and Others Vs Pandit Peare Lal Misra and Others
Patna High Court · AIR 1926 Patna 140
High Courts22 Oct 1925
Hukmi Chand Hardat Rai Vs Commissioner of Income Tax
Patna High Court · (1925) 10 PAT CK 0002
High Courts20 Oct 1925
Gangadhar Misra Vs Rani Debendrabala Dasi
Patna High Court · AIR 1926 Patna 249
Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(e)
High Courts10 Sept 1925
Raja Madhu Sudan Dev and Others Vs Panu Parhi
Patna High Court · AIR 1926 Patna 358
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 383(d)
High Courts24 Aug 1925
Fagu Tanti Vs Chotelal Tanti and Others
Patna High Court · AIR 1926 Patna 346 : 96 Ind. Cas. 115
Penal Code, 1860 (IPC) — Section 494, 498
High Courts13 Aug 1925
The Bengal Nagpur Railway Company, Ltd. Vs Shaikh Makbul
Patna High Court · AIR 1925 Patna 755
Penal Code, 1860 (IPC) — Section 304ARailways Act, 1890 — Section 145(2)
High Courts12 Aug 1925
Nirsu Narayan Sinha Vs King-Emperor
Patna High Court · AIR 1926 Patna 499
Penal Code, 1860 (IPC) — Section 161, 499, 500
High Courts27 Jul 1925
Rup Lal Singh Vs Secretary of State for India
Patna High Court · AIR 1926 Patna 258
High Courts27 Jul 1925
Mahari Dhangar Vs Baldeo Narain
Patna High Court · AIR 1926 Patna 525
Penal Code, 1860 (IPC) — Section 211, 420
High Courts27 Jul 1925
Ramyad Dusadh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 211
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 149
High Courts27 Jul 1925
Ramchandra Singh and Others Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1926 Patna 17
High Courts27 Jul 1925
Ramdhani Singh and Others Vs Kewal Mani Bibi and Others
Patna High Court · AIR 1926 Patna 156
Bengal Tenancy Act, 1885 — Section 180, 29Evidence Act, 1872 — Section 92
High Courts24 Jul 1925
Hit Narayan Singh Vs Emperor
Patna High Court · AIR 1926 Patna 517 : 96 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts24 Jul 1925
Jogendra Prasad Narayan Sinha Vs Mangal Prasad Sahu
Patna High Court · AIR 1926 Patna 160
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14Limitation Act, 1963 — Article 182(5)
High Courts24 Jul 1925
Balaram Manjhi and Others Vs Jagannath Manjhi and Others
Patna High Court · AIR 1925 Patna 760
High Courts23 Jul 1925
Hemchandra Mahto and Others Vs Prem Mahto
Patna High Court · AIR 1926 Patna 154
Civil Procedure Code, 1908 (CPC) — Section 47