High Courts25 Jun 1925
Sheikh Abdul Ghani and Others Vs Harnam Singh and Others
Patna High Court · AIR 1925 Patna 748
Limitation Act, 1963 — Section 26, 27
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,558 of 2,660
High Courts24 Jun 1925
Mt. Sheo Dani Kuer Vs Ramji Upadhya and Others
Patna High Court · AIR 1926 Patna 76
High Courts24 Jun 1925
Mt. Batisa Kuer Vs Raja Ram Pandey and Others
Patna High Court · AIR 1926 Patna 192
High Courts24 Jun 1925
Lachman Sahay and Others Vs Gauri Charan Mahton and Others
Patna High Court · AIR 1926 Patna 423
High Courts24 Jun 1925
Sanahi Ram-Kandhaya Lal Vs Gulab Chand-Kalu Ram and Another
Patna High Court · 89 Ind. Cas. 614
High Courts24 Jun 1925
Sagar Mull Vs Hira Maharaj and Others
Patna High Court · AIR 1926 Patna 164 : 91 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jun 1925
Banwari Prasad Singh and Others Vs Mt. Bigni Kuer
Patna High Court · AIR 1927 Patna 131
Evidence Act, 1872 — Section 68, 71Transfer of Property Act, 1882 — Section 59
High Courts23 Jun 1925
H.G. Pereira Vs East Indian Railway
Patna High Court · AIR 1926 Patna 102
Civil Procedure Code, 1908 (CPC) — Section 109Limitation Act, 1963 — Section 5
High Courts23 Jun 1925
Ram Autar Pande Vs Shanker Dayal
Patna High Court · AIR 1926 Patna 87
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 68(b)
High Courts23 Jun 1925
Tokh Narain Puri Vs Ram Rachhya Singh and Others
Patna High Court · AIR 1925 Patna 743
High Courts23 Jun 1925
Ramkhelawan Sahu and Another Vs Kuldip Sahay and Others
Patna High Court · AIR 1926 Patna 152
Bengal Tenancy Act, 1885 — Section 3(3)
High Courts23 Jun 1925
Baijnath Rai and Others Vs Mangla Prasad Narayan Sahi and Others
Patna High Court · AIR 1926 Patna 1
High Courts19 Jun 1925
Deonarayan Singh Vs Ram Prasad and Another
Patna High Court · AIR 1926 Patna 143
Limitation Act, 1963 — Article 181 Schedule 1, 29
High Courts16 Jun 1925
Peari Dai and Others Vs Naimish Chandra Mitra and Others
Patna High Court · AIR 1926 Patna 184
Registration Act, 1908 — Section 17, 49
High Courts15 Jun 1925
Raghu Nath Mahadeo Vs The Commissioner of Income Tax
Patna High Court · 89 Ind. Cas. 675
Income Tax Act, 1922 — Section 30Income Tax Act, 1961 — Section 13
High Courts15 Jun 1925
Raghunath Mahadeo Vs Commissioner of Income Tax
Patna High Court · (1925) 06 PAT CK 0009
High Courts15 Jun 1925
Daroga Gope Vs Emperor
Patna High Court · 88 Ind. Cas. 1045
Criminal Procedure Code, 1898 (CrPC) — Section 12, 182, 193, 194, 195Penal Code, 1860 (IPC) — Section 182, 193, 211