High Courts12 Jun 1925
Ramprit Ahir and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 560
Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,559 of 2,660
High Courts12 Jun 1925
Siban Rai Vs Bhagwant Dass and Another
Patna High Court · AIR 1926 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 417Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 488
High Courts11 Jun 1925
Madras and Southern Mahratta Ry. Co. Vs Firm, Gopal Rai Ram Chunder
Patna High Court · AIR 1926 Patna 273
High Courts11 Jun 1925
Ramsakal Rai and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 139
Penal Code, 1860 (IPC) — Section 143, 34, 379
High Courts11 Jun 1925
Ambika Prasad Singh Vs The Commissioner for Income Tax, Bihar and Orissa.
Patna High Court · AIR 1926 Patna 256 : 93 Ind. Cas. 999
Income Tax Act, 1922 — Section 14, 14(1), 66(1)
High Courts10 Jun 1925
Hitendra Singh and Others Vs Maharajadhiraj of Darbhanga
Patna High Court · AIR 1926 Patna 147
High Courts10 Jun 1925
Deblal Jha Vs Kuman Das and Others
Patna High Court · 93 Ind. Cas. 994
Contract Act, 1872 — Section 69, 70
High Courts10 Jun 1925
The Midnapur Zemindary Co. Ltd. Vs Ram Kanai Singh Deo and Others
Patna High Court · AIR 1926 Patna 130 : 91 Ind. Cas. 169
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 179, 269
High Courts08 Jun 1925
In Re: Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · AIR 1925 Patna 581
Income Tax Act, 1922 — Section 22(2), 34
High Courts08 Jun 1925
In Re: Raja Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · 91 Ind. Cas. 288
Income Tax Act, 1922 — Section 34
High Courts05 Jun 1925
Naresh Chandra Sina Vs Charles Joseph Smith
Patna High Court · AIR 1926 Patna 408
High Courts04 Jun 1925
Satyadeva Sahay and Others Vs Mt. Jhamel Kuer and Others
Patna High Court · AIR 1926 Patna 519
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Jun 1925
Sheo Charan Singh Vs Kishno Kuer and Another
Patna High Court · AIR 1926 Patna 146
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts02 Jun 1925
Subedar Rai and Another Vs Rambilas Rai and Others
Patna High Court · AIR 1926 Patna 162
Estates Partition Act, 1897 — Section 111, 119
High Courts02 Jun 1925
Hia Lal Kumar and Others Vs Ganu Mahto and Others
Patna High Court · 91 Ind. Cas. 308
High Courts02 Jun 1925
Keshub Prasad Singh Vs Harihar Prasad Singh and Another
Patna High Court · AIR 1926 Patna 54
High Courts01 Jun 1925
Shama Charan and Others Vs Emperor
Patna High Court · AIR 1925 Patna 610
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 144
High Courts01 Jun 1925
Bhabataron Mahto and Others Vs Emperor
Patna High Court · AIR 1925 Patna 706
Penal Code, 1860 (IPC) — Section 147, 325, 34