High Courts20 May 1925
S.N. Mullick Vs Ganga Gope and Others
Patna High Court · AIR 1925 Patna 534
Civil Procedure Code, 1908 (CPC) — Section 105
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,561 of 2,660
High Courts20 May 1925
Daroga Singh and Others Vs Raghunandan Singh and Others
Patna High Court · 88 Ind. Cas. 669
High Courts20 May 1925
Hansraj Sangechi and Others Vs Jogeshar Prasad and Another
Patna High Court · 88 Ind. Cas. 1020
High Courts19 May 1925
Parmeshwar Singh and Others Vs Mt. Sureba Kuer and Others
Patna High Court · AIR 1925 Patna 530
Transfer of Property Act, 1882 — Section 111(d)
High Courts19 May 1925
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Others and Ram Pershad Singh and Others
Patna High Court · (1925) 05 PAT CK 0028
Transfer of Property Act, 1882 — Section 111
High Courts18 May 1925
Gosain Das Baishnab Vs Gopal Singh and Others
Patna High Court · 106 Ind. Cas. 430
Chotanagpur Tenancy Act, 1908 — Section 213, 258
High Courts15 May 1925
Syed Ibrahim Hussain Khan and Others Vs Sheopratap Narain
Patna High Court · AIR 1926 Patna 129 : 89 Ind. Cas. 886
High Courts14 May 1925
Faujdar Rai Vs Emperor
Patna High Court · AIR 1926 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 471
High Courts14 May 1925
Tulshi Prasad Ram Vs (J.A.W. Wilson) Chairman, Dumraon Municipality
Patna High Court · AIR 1926 Patna 181
Bengal Municipal Act, 1932 — Section 6, 6(3)
High Courts14 May 1925
Barhamdeo Rai and Others Vs Emperor
Patna High Court · AIR 1926 Patna 36
Penal Code, 1860 (IPC) — Section 379
High Courts14 May 1925
Maharaja Kesho Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · 89 Ind. Cas. 21
Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Nandan Singh and Another Vs Siaram Singh
Patna High Court · AIR 1926 Patna 67 : 89 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts14 May 1925
Sitaram Das Vs Emperor
Patna High Court · AIR 1926 Patna 173 : 93 Ind. Cas. 986
Police Act, 1861 — Section 30, 32
High Courts14 May 1925
Kesheo Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · AIR 1925 Patna 796
Bengal Tenancy Act, 1885 — Section 3(4), 88Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Musammat Gobinda Kuer Vs Jai Narain Chaudhry
Patna High Court · 88 Ind. Cas. 91
Government of India Act, 1919 — Section 45, 47
High Courts13 May 1925
Sahi Deo and Another Vs Mahabir Sahu and Others
Patna High Court · 88 Ind. Cas. 1032
Chotanagpur Tenancy Act, 1908 — Section 46, 73
High Courts13 May 1925
Sadho Saran Pande Vs Musammat Subhadra and Others
Patna High Court · 89 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts13 May 1925
Maharaja Pratap Udai Nath Sahi Deo Vs Mahabir Sahu and Others
Patna High Court · AIR 1925 Patna 741
Chotanagpur Tenancy Act, 1908 — Section 10(b), 73
High Courts13 May 1925
Sadho Saran Pande Vs Mt. Subhadra and Others
Patna High Court · AIR 1925 Patna 822
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts08 May 1925
Gobinda Bauri and Others Vs Kristo Sardar
Patna High Court · AIR 1926 Patna 64
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A, 258