High Courts10 Jun 1926
Thirathaman Jha and Others Vs Musammat Gunjeswari Kuer and Others
Patna High Court · 96 Ind. Cas. 571
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,550 of 2,660
High Courts10 Jun 1926
Durga Singh Vs Musammat Ram Dasi Kuar and Dipan Singh and Others
Patna High Court · AIR 1926 Patna 503 : 96 Ind. Cas. 569
Bengal Tenancy Act, 1885 — Section 148A, 43
High Courts09 Jun 1926
The Chairman of the Tikari Municipalty Vs Nawab Alam Ara Begum @ Moghul Saheba
Patna High Court · AIR 1926 Patna 547 : 96 Ind. Cas. 444
Bengal Municipal Act, 1932 — Section 113, 114, 363
High Courts09 Jun 1926
Pandit Dhanukdhari Tewari and Others Vs Mani Sonar and Others
Patna High Court · AIR 1927 Patna 123 : 100 Ind. Cas. 913
High Courts07 Jun 1926
Aklu and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 446
Motor Vehicles Act, 1988 — Section 16, 8
High Courts04 Jun 1926
Kuldip Singh Vs Emperor
Patna High Court · AIR 1927 Patna 176 : 100 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts04 Jun 1926
Shaikh Abdul Hasan and Others Vs Shaikh Asghar Ali and Others
Patna High Court · 102 Ind. Cas. 365
Bengal Cess Act, 1880 — Section 4, 41(3)
High Courts04 Jun 1926
Jawahir Lal Vs Fateh Mahton and Others
Patna High Court · AIR 1926 Patna 514
Bengal Tenancy Act, 1885 — Section 69, 70
High Courts04 Jun 1926
Abdul Hasan and Others Vs Asghar Ali and Others
Patna High Court · AIR 1927 Patna 270
Cess Act, 1880 — Section 4, 41(3)
High Courts03 Jun 1926
Sir Rameshawr Singh Bahadur Vs Shaik Kitab Ali
Patna High Court · AIR 1926 Patna 487
High Courts03 Jun 1926
Jeobaran Singh and Others Vs Ramkishun Lal
Patna High Court · AIR 1926 Patna 520 : 96 Ind. Cas. 522
Bengal Ferries Act, 1885 — Section 16, 28, 9
High Courts02 Jun 1926
Madhab Poddar Vs Lall Singh Bhumij
Patna High Court · AIR 1926 Patna 403 : 97 Ind. Cas. 175
Chotanagpur Tenancy Act, 1908 — Section 139(4), 46(4)
High Courts01 Jun 1926
Chanderchoor Deo and Others Vs Banwari Lall and Others
Patna High Court · AIR 1927 Patna 35
High Courts01 Jun 1926
Hira Lal Vs Sarabjit Kamkar and Another
Patna High Court · AIR 1926 Patna 498 : 96 Ind. Cas. 442
High Courts31 May 1926
Raj Gopal Acharjya Goswami Vs Upendra Acharjya Goswami
Patna High Court · AIR 1926 Patna 528 : 96 Ind. Cas. 437
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts28 May 1926
Bodha Ganderi Vs Ashloke Singh and Others
Patna High Court · AIR 1927 Patna 1
Transfer of Property Act, 1882 — Section 3
High Courts27 May 1926
Kumar Rameshwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · 96 Ind. Cas. 529
Chotanagpur Tenancy Act, 1908 — Section 212, 231Limitation Act, 1908 — Article 95
High Courts27 May 1926
Kumar Ramishwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · AIR 1926 Patna 401
Chotanagpur Tenancy Act, 1908 — Article 12, 213, 231
High Courts26 May 1926
Kirat Singh and Others Vs Sheojatan Singh and Others
Patna High Court · 96 Ind. Cas. 551
High Courts25 May 1926
Balak Singh Bhumij and Others Vs Srikanta Manjhi
Patna High Court · AIR 1926 Patna 524 : 96 Ind. Cas. 587
Chota Nagpur Encumbered Estates Act, 1876 — Section 3