High Courts24 May 1926
Ram Prasad Sah Vs Musammat Fulpati Kuer
Patna High Court · 100 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Section 109
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,551 of 2,660
High Courts17 May 1926
Musammat Sone Kuar and Others Vs Baidyanath Sahay
Patna High Court · AIR 1926 Patna 462(1) : 96 Ind. Cas. 327
High Courts14 May 1926
Dhuplal Sahu Vs Bhekha Mahto
Patna High Court · AIR 1926 Patna 363
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts14 May 1926
Raghunandan Prasad Vs Mahabir Mahton and Another and Musammat Sakli Kuer and Another
Patna High Court · AIR 1926 Patna 545 : 96 Ind. Cas. 448
Evidence Act, 1872 — Section 167
High Courts14 May 1926
Bhuplal Sahu Vs Bhekha Mahto
Patna High Court · 96 Ind. Cas. 1036
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts14 May 1926
Badri Narain and Others Vs East Indian Railway and Another
Patna High Court · AIR 1927 Patna 23
Limitation Act, 1963 — Section 5
High Courts13 May 1926
Mt. Ammole Kuer Vs Kamla Dutt Misir and Another
Patna High Court · AIR 1926 Patna 392
High Courts12 May 1926
Ram Karan Mahto Vs Dahur Mahton and Bilas Mahto
Patna High Court · AIR 1926 Patna 490 : 96 Ind. Cas. 231
Transfer of Property Act, 1882 — Section 83, 84
High Courts11 May 1926
Achutanand Jha and Others Vs Surjanarain Jha and Others
Patna High Court · AIR 1926 Patna 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 May 1926
Jadab Chandra Poddar Vs Rameshwar Marwari
Patna High Court · AIR 1930 Patna 308
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts07 May 1926
D. Jageshar Jha and Another Vs Mahtab Singh and Others
Patna High Court · 96 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts06 May 1926
Dwarika Singh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 464
Criminal Procedure Code, 1898 (CrPC) — Section 526Government of India Act, 1915 — Section 107
High Courts06 May 1926
Farzand Ali Vs Emperor
Patna High Court · AIR 1926 Patna 347 : 96 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 231, 233, 234Penal Code, 1860 (IPC) — Section 409, 420
High Courts06 May 1926
Dangal Ram Vs Jaimangal Saran and Another
Patna High Court · AIR 1926 Patna 364
High Courts06 May 1926
The East Indian Railway Co. and Another Vs Chinmay Charan Sanyal
Patna High Court · AIR 1926 Patna 395 : 96 Ind. Cas. 1037
High Courts06 May 1926
Kailashi Chandra Mahanti and Others Vs Badal Manjhi and Others
Patna High Court · AIR 1927 Patna 84
Chotanagpur Tenancy Act, 1908 — Section 41
High Courts04 May 1926
Bankey Behari Singh and Others Vs Parmeshwar Singh and Others
Patna High Court · AIR 1927 Patna 103
High Courts04 May 1926
Maharaja Chandra Mouleshwar Prasad Singh Bahadur Vs Hem Halini Debi Hem Halini Debi Vs Maharaja Chandra Mouleshwar Prasad Singh and Others
Patna High Court · 96 Ind. Cas. 575
Bengal Revenue Sales Act, 1859 — Section 37
High Courts04 May 1926
Madho Ray and Others Vs Mt. Bibi Mahbuwan Nisa and Others
Patna High Court · AIR 1927 Patna 46
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Court Fees Act, 1870 — Section 5
High Courts04 May 1926
Chandra Mouleshar Prasad Singh Vs Hemnalini Debi and Others
Patna High Court · AIR 1926 Patna 416