High Courts03 May 1926
P.D. Hamir and Co. Vs Suresh Chandra Sarkar
Patna High Court · AIR 1926 Patna 348
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 147
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,552 of 2,660
High Courts03 May 1926
Upendra Chandra Singh Vs Charanjit Singh and Others
Patna High Court · AIR 1927 Patna 38
Civil Procedure Code, 1908 (CPC) — Section 38Sonthal Parganas Act, 1855 — Section 2
High Courts03 May 1926
Rambilakh Singh and Another Vs The Chairman of Dinapur Nizamat Municipality
Patna High Court · AIR 1926 Patna 462 : 97 Ind. Cas. 128
Bengal Municipal Act, 1884 — Section 363Bihar and Orissa Municipal Act, 1922 — Section 377(2)Presidency Small Cause Courts Act, 1882 — Section 25
High Courts01 May 1926
Pheku Pande Vs Gena Lal Pande and Others
Patna High Court · AIR 1926 Patna 481
High Courts28 Apr 1926
Mt. Barkatunnisa Begum Vs Mt. Maniza Fatma and Another
Patna High Court · AIR 1927 Patna 140
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts27 Apr 1926
Maharaja Pratap Udainath Sah Deo Vs Lal Gobind Nath Sah Deo
Patna High Court · AIR 1926 Patna 527
Chotanagpur Tenancy Act, 1908 — Section 139, 139(2)
High Courts27 Apr 1926
Krishnaballabh Sahay Vs His Excellency Sir Henry Wheeler, K.C.S.I., K.C.I.E. Governor of Bihar and Orissa
Patna High Court · AIR 1926 Patna 305 : 96 Ind. Cas. 791
Government of India Act, 1919 — Section 72D
High Courts23 Apr 1926
East Indian Railway Company Vs Bhimraj Srilal
Patna High Court · AIR 1926 Patna 413
Railways Act, 1890 — Section 140, 140(c), 77
High Courts19 Apr 1926
Chairman, District Board, Monghyr Vs Sheodutt Singh
Patna High Court · AIR 1926 Patna 438
Provincial Insolvency Act, 1920 — Section 2(1)(d)
High Courts19 Apr 1926
Achuta Ram and Others Vs Jainandan Tewary and Others
Patna High Court · AIR 1926 Patna 474 : 96 Ind. Cas. 287
Contract Act, 1872 — Section 2
High Courts13 Apr 1926
Balgobind Thakur and Others Vs Emperor
Patna High Court · 96 Ind. Cas. 873
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 379
High Courts13 Apr 1926
Chandreshwar Prasad Narain Singh Vs Bisheshwar Prasad Narain Singh
Patna High Court · AIR 1927 Patna 61
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts10 Apr 1926
Baijnath Prasad Singh and Another Vs The Firm of Nand Ram Das and Another
Patna High Court · AIR 1926 Patna 353
High Courts08 Apr 1926
Sarda Devi Vs Ram Lochan Bhagat and Others
Patna High Court · AIR 1926 Patna 444 : 97 Ind. Cas. 210
High Courts08 Apr 1926
Malik Fazlur Rahman Ahmad and Others Vs Musammat Kokila and Another
Patna High Court · AIR 1926 Patna 320 : 96 Ind. Cas. 446
Bengal Tenancy Act, 1885 — Section 69
High Courts31 Mar 1926
Mahanth Rukmin Das Vs Deva Singh @ Mahanth Deva Das and Others
Patna High Court · AIR 1926 Patna 351 : 96 Ind. Cas. 242
SUITS VALUATION ACT, 1887 — Section 11
High Courts31 Mar 1926
Nabin Chandra Ganguli Vs Munshi Mander and Others
Patna High Court · AIR 1927 Patna 248
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43Transfer of Property Act, 1882 — Section 108
High Courts29 Mar 1926
Kishun Mandar Vs King-Emperor
Patna High Court · AIR 1926 Patna 424
Criminal Procedure Code, 1898 (CrPC) — Section 56, 562Penal Code, 1860 (IPC) — Section 147
High Courts29 Mar 1926
Maharaj Bahadur Singh and Another Vs A.H. Forbes
Patna High Court · AIR 1926 Patna 478
Bengal Patni Taluks Regulation, 1819 — Section 13