High Courts02 Jul 1926
Kayastha Trading and Banking Corporation Vs Jai Karan Lal
Patna High Court · AIR 1927 Patna 182
Civil Procedure Code, 1908 (CPC) — Section 38, 39Companies Act, 1913 — Section 200
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,549 of 2,660
High Courts02 Jul 1926
Kirtyanand Sinha Bahadur Vs Biswanath Jha and Others
Patna High Court · AIR 1927 Patna 44
High Courts02 Jul 1926
Suraj Prasad Vs Bindhyachal Prasad and Another
Patna High Court · AIR 1927 Patna 91
High Courts01 Jul 1926
Mt. Ram Kali Kuar Vs Madan Mohan Lal
Patna High Court · AIR 1927 Patna 108
Bengal Tenancy Act, 1885 — Section 30, 30(b), 65
High Courts01 Jul 1926
Loknath Singh and Others Vs Santokhi Missir and Others
Patna High Court · AIR 1927 Patna 45
High Courts30 Jun 1926
Arjun Kurmi and Others Vs Emperor
Patna High Court · AIR 1927 Patna 100
Penal Code, 1860 (IPC) — Section 147, 148, 326
High Courts29 Jun 1926
Dinanath Rai Vs Rama Rai
Patna High Court · AIR 1926 Patna 512
Evidence Act, 1872 — Section 66Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1926
East Indian Railway Company, Ltd. Vs Kedarnath Seth
Patna High Court · 100 Ind. Cas. 889
Railways Act, 1989 — Section 80
High Courts29 Jun 1926
East Indian Railway Co. Ltd. Vs Kedarnath Seth and Another
Patna High Court · AIR 1927 Patna 344
Railways Act, 1890 — Section 80
High Courts28 Jun 1926
Musammat Razia Begum Vs Shaikh Muhammad Daud
Patna High Court · 96 Ind. Cas. 558
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 92
High Courts25 Jun 1926
Lalji Singh and Others Vs Lakshmi Narayan Singh
Patna High Court · AIR 1927 Patna 32
Bengal Tenancy Act, 1885 — Section 106, 107, 22(2)
High Courts25 Jun 1926
Daroga Singh and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 5
Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts24 Jun 1926
Sudarsan Behara Vs King-Emperor
Patna High Court · AIR 1927 Patna 87
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 114, 471
High Courts18 Jun 1926
East Indian Railway Company Vs Manohar Das-Jai Narayan
Patna High Court · AIR 1927 Patna 22
High Courts18 Jun 1926
Dindayal Singh and Others Vs Raj Keshwar Narayan and Others
Patna High Court · AIR 1926 Patna 495
Bengal Tenancy Act, 1885 — Section 69, 70, 70(2)
High Courts17 Jun 1926
Jung Singh and Others Vs Dularchand Mahto and Others
Patna High Court · AIR 1926 Patna 532 : 96 Ind. Cas. 495
Bengal Tenancy Act, 1885 — Section 60
High Courts16 Jun 1926
Ramlakhan Pande Vs Dharamdeo Misir
Patna High Court · AIR 1926 Patna 575
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 Jun 1926
Kuldip Saran Singh Vs Raghunandan Singh and Others
Patna High Court · AIR 1926 Patna 461
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts15 Jun 1926
Anwar Ali Vs Chairman, Deogar Municipality
Patna High Court · AIR 1926 Patna 449
Bihar and Orissa Municipal Act, 1922 — Section 136(1), 192Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts10 Jun 1926
Thirathman Jha and Others Vs Mt. Gunjeswari Kuar and Others
Patna High Court · AIR 1926 Patna 529