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Patna High Court judgments

53,185 judgments · page 2,548 of 2,660

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High Courts13 Jul 1926

Kashi Ram-Karoo Ram Vs East Indian Railway Co.

Patna High Court · AIR 1927 Patna 9

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High Courts12 Jul 1926

Radhey Kishan Lal Vs Rameshwar Prasad

Patna High Court · AIR 1927 Patna 51 : 97 Ind. Cas. 255

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High Courts12 Jul 1926

Maharaja Guru Mahadeo Ashram Prasad Sahi Bahadur Vs The Commissioner of Income Tax Bihar and Orissa

Patna High Court · AIR 1927 Patna 133 : 100 Ind. Cas. 897

Income Tax Act, 1961 — Section 10, 4, 6, 66, 8
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High Courts12 Jul 1926

Suba Ahir and Others Vs Emperor

Patna High Court · AIR 1927 Patna 27

Criminal Procedure Code, 1898 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 147, 148
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High Courts12 Jul 1926Dismissed

Bhairo Nath Vs Shanke Pahan

Patna High Court · (1926) 07 PAT CK 0007

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High Courts09 Jul 1926

Mina Mahto and Others Vs Doman Mahto and Others

Patna High Court · AIR 1926 Patna 564 : 97 Ind. Cas. 152

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High Courts08 Jul 1926Dismissed

Kusunda Nayadi Collieries Vs Bholanath Sarkar and others

Patna High Court · (1926) 07 PAT CK 0041

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High Courts08 Jul 1926

Syed Nazir Husain and Another Vs Syed Aulad Haider and Others

Patna High Court · AIR 1926 Patna 460 : 96 Ind. Cas. 1010

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High Courts08 Jul 1926

Permanand Kumar and Others Vs Bhon Lohar and Others

Patna High Court · AIR 1926 Patna 457

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u), 115
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High Courts08 Jul 1926

Mt. Sheoratni Vs Munshi Lall

Patna High Court · AIR 1926 Patna 542

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High Courts07 Jul 1926

Bashist Narayan Singh Vs Bindeshwary Prasad Singh and Others

Patna High Court · AIR 1926 Patna 537

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High Courts07 Jul 1926

Hirday Narain Singh and Others Vs Jugal Prasad Singh

Patna High Court · AIR 1927 Patna 2

Bengal Tenancy Act, 1885 — Section 153, 75Transfer of Property Act, 1882 — Section 136
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High Courts07 Jul 1926

Basist Narain Singh Vs Bindeshwari Prosad Singh and Others

Patna High Court · 97 Ind. Cas. 289

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High Courts06 Jul 1926

Babu Jugal Kishore and Another Vs Musammat Sonabati Kumari

Patna High Court · AIR 1926 Patna 518 : 97 Ind. Cas. 343

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High Courts06 Jul 1926

Karu Singh and Others Vs King-Emperor

Patna High Court · AIR 1926 Patna 425

Penal Code, 1860 (IPC) — Section 499, 500
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High Courts05 Jul 1926

Raja Kirtya Nand Sinha Bahadur and Another Vs Ram Lal Dube and Others

Patna High Court · AIR 1926 Patna 580 : 97 Ind. Cas. 68

Bengal Tenancy Act, 1885 — Section 22(2)
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High Courts05 Jul 1926

Parbhu Dusadh and Others Vs Emperor

Patna High Court · AIR 1928 Patna 46

Penal Code, 1860 (IPC) — Section 24, 320, 325
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High Courts05 Jul 1926

Sobha Mahton and Another Vs King-Emperor

Patna High Court · AIR 1927 Patna 130

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High Courts05 Jul 1926

Abul Haque and Others Vs Mt. Tamizan and Others

Patna High Court · AIR 1927 Patna 20

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High Courts05 Jul 1926

Pranyag Ram Tewari and Others Vs Dukhia Munda and Others

Patna High Court · AIR 1927 Patna 104

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