High Courts09 Aug 1926
Gopalcharjya Goswami Vs Bhim Kali Chaudhury and Others
Patna High Court · AIR 1927 Patna 49
Limitation Act, 1908 — Article 144, 134
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,547 of 2,660
High Courts05 Aug 1926
Ghananand Singh Vs Raghunandan Prasad Singh and Another
Patna High Court · AIR 1927 Patna 17
Registration Act, 1908 — Section 17, 17(1)(b)
High Courts04 Aug 1926
Ganpat Lal Vs Emperor
Patna High Court · AIR 1927 Patna 199 : 102 Ind. Cas. 337
Criminal Procedure Code, 1898 (CrPC) — Section 419, 423, 439, 476Penal Code, 1860 (IPC) — Section 109, 205, 419
High Courts03 Aug 1926
Abdul Hamid and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 13
Criminal Procedure Code, 1898 (CrPC) — Section 236, 269(3)Penal Code, 1860 (IPC) — Section 436
High Courts02 Aug 1926Allowed
Jai Singh and others Vs King-Emperor
Patna High Court · (1926) 08 PAT CK 0005
High Courts30 Jul 1926Allowed
Karnal Nayan Prasad Sinha and others Vs Ram Nayan Prasad Sinha and others
Patna High Court · (1926) 07 PAT CK 0002
High Courts29 Jul 1926
Provident Fund Committee of East Indian Ry. Co. Vs R.F. Johnson
Patna High Court · AIR 1927 Patna 93
High Courts29 Jul 1926
Ganesh Dass-Bisheshwar Lal Vs East Indian Railway Company
Patna High Court · AIR 1927 Patna 193 : 102 Ind. Cas. 403
Contract Act, 1872 — Section 151, 152, 161Penal Code, 1860 (IPC) — Section 151, 152, 161Railways Act, 1989 — Section 72, 76
High Courts27 Jul 1926
Ishwari Prasad Chaudhari and Others Vs Dulhin Gunjeshwari Devi
Patna High Court · AIR 1927 Patna 422
High Courts26 Jul 1926
Debi Lal Sahu and Others Vs Gosain Koleshar Gir and Others
Patna High Court · AIR 1928 Patna 58
High Courts23 Jul 1926
Ganjhu Upendra Singh Vs Surjan Singh
Patna High Court · 120 Ind. Cas. 756
Evidence Act, 1872 — Section 35
High Courts23 Jul 1926
Radha Kisun Marwari Vs Emperor
Patna High Court · AIR 1927 Patna 52
Bihar and Orissa Municipal Act, 1922 — Section 203(2)Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 123
High Courts16 Jul 1926
Purendar Jha Vs Nunulal Jha
Patna High Court · 102 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 191, 193, 51
High Courts15 Jul 1926
Rambirich Ahir and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 569
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
High Courts14 Jul 1926
Maini Missir Vs Emperor
Patna High Court · AIR 1927 Patna 111 : 100 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 12, 13, 14, 144, 15Penal Code, 1860 (IPC) — Section 172, 188
High Courts13 Jul 1926
Rai Brinandan Parshad and Others Vs Mahabir Prasad and Others
Patna High Court · AIR 1927 Patna 142
Evidence Act, 1872 — Section 78(2)Limitation Act, 1908 — Article 176, 178
High Courts13 Jul 1926
The Hon''ble Maharaja Kesho Prasad Singh Vs Kirtarath and Others
Patna High Court · AIR 1926 Patna 577 : 97 Ind. Cas. 282
High Courts13 Jul 1926
Darbari Lal Vs Khetra Chandra Mitra and Others
Patna High Court · AIR 1927 Patna 41
Transfer of Property Act, 1882 — Section 59
High Courts13 Jul 1926
Chote Lal Nand Kishore Nath Shah Deo Vs Tula Singh and Others
Patna High Court · AIR 1926 Patna 561
Chotanagpur Tenancy Act, 1908 — Section 71Criminal Procedure Code, 1898 (CrPC) — Section 145