High Courts02 Nov 1926
Kishun Deyal Gope Vs Ishwarnath Singh
Patna High Court · 102 Ind. Cas. 391
Evidence Act, 1872 — Section 74
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,546 of 2,660
High Courts02 Nov 1926
Raja Biswambhar Nath Sahi Vs Mahesh Sahi
Patna High Court · AIR 1927 Patna 218
High Courts01 Nov 1926
Musammat Bibi Sayedatulnissa and Others Vs Amrit Mahto and Others
Patna High Court · AIR 1927 Patna 144 : 100 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 27, 35
High Courts29 Oct 1926
Ram Gopal Marwari and Others Vs Bengal and North-Western Railway Co.
Patna High Court · AIR 1927 Patna 241
Railways Act, 1890 — Section 140, 77
High Courts29 Oct 1926
Ganga Bishun Ram Gajadhar Ram Vs Jagmohan Ram
Patna High Court · AIR 1927 Patna 233
High Courts28 Oct 1926
Jugal Kishore Marwaria and Others Vs Homeshwar Singh
Patna High Court · AIR 1927 Patna 208
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Oct 1926
Kalyandas Adhikary and Others Vs Jyoti Lal Patar and Others
Patna High Court · AIR 1927 Patna 97
Chotanagpur Tenancy Act, 1908 — Section 80, 81Transfer of Property Act, 1882 — Section 83
High Courts26 Aug 1926
Jainath Vs Emperor
Patna High Court · AIR 1927 Patna 181
Penal Code, 1860 (IPC) — Section 147, 379
High Courts26 Aug 1926
Jainath @ Jainu Ohdar Vs Emperor
Patna High Court · 100 Ind. Cas. 383
Penal Code, 1860 (IPC) — Section 147, 325, 379
High Courts25 Aug 1926
Anwar Ali and Others Vs Emperor
Patna High Court · AIR 1927 Patna 96
Penal Code, 1860 (IPC) — Section 147, 148, 24
High Courts23 Aug 1926
Hem Chandra Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 89
Penal Code, 1860 (IPC) — Section 384, 511
High Courts16 Aug 1926
Rameshwar Marwari Vs King-Emperor
Patna High Court · AIR 1927 Patna 47
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211, 471
High Courts12 Aug 1926
Jagdeo Singh Vs Ram Saran Pande and Others
Patna High Court · AIR 1927 Patna 7
Transfer of Property Act, 1882 — Section 59
High Courts12 Aug 1926
Bhinku Sonar Vs Bengal Nagpur Coal Co. Ltd.
Patna High Court · 97 Ind. Cas. 123
Chotanagpur Tenancy Act, 1908 — Section 50
High Courts12 Aug 1926
Hargobind Das and Others Vs Ramchandra Jha and Others
Patna High Court · AIR 1927 Patna 53 : 97 Ind. Cas. 309
Bengal Tenancy Act, 1885 — Section 161(a), 167
High Courts12 Aug 1926
Promotha Nath Mitter and Others Vs Ram Kishan Singh
Patna High Court · AIR 1927 Patna 25
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Aug 1926
Ram Lagan Singh and Others Vs Mrs. Mary Coffin and Others
Patna High Court · AIR 1926 Patna 572
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 63
High Courts10 Aug 1926
Mahadeo Rao and Others Vs Pargash Rai and Others
Patna High Court · AIR 1927 Patna 43
High Courts09 Aug 1926
Firangi Rai and Others Vs Chheddi Pandey and Others
Patna High Court · 97 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 87, 89