High Courts09 Feb 1927
Dip Narayan Singh Vs Bhim Mandal and Others
Patna High Court · AIR 1927 Patna 207
Bengal Tenancy Act, 1885 — Section 30(b)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,544 of 2,660
High Courts03 Feb 1927
Gaffar Buksh Khan and Another Vs Emperor
Patna High Court · AIR 1927 Patna 408
Penal Code, 1860 (IPC) — Section 467Registration Act, 1908 — Section 82(a), 82(d)
High Courts01 Feb 1927
Kumar Ganganand Singh and Others Vs Maharaja Sir Rameshwar Singh Bahadur and Another
Patna High Court · AIR 1927 Patna 271 : 102 Ind. Cas. 449
Evidence Act, 1872 — Section 115
High Courts01 Feb 1927
Raghunath Prasad Sahu and Another Vs Musammat Rampiari Kuer and Others
Patna High Court · 109 Ind. Cas. 645
Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Raghunath Prasad Sahu Vs Mt. Rampiari Kuer
Patna High Court · AIR 1928 Patna 118
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Mirza Zulfakar Beg and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 231
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts01 Feb 1927
Parsotim Das and Others Vs Emperor
Patna High Court · 106 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 242, 263, 342, 364Railways Act, 1989 — Section 121
High Courts26 Jan 1927
Munshi Rai Vs Rup Narain and Others
Patna High Court · AIR 1927 Patna 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 39, 47
High Courts25 Jan 1927
Chaudhary Chandrika Prasad Singh and Others Vs Mithu Rai and Others
Patna High Court · AIR 1927 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 2
High Courts21 Jan 1927
Kamakshya Narayan Singh Vs Thakur Jado Charan Singh and Others
Patna High Court · AIR 1928 Patna 294
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 33(2)
High Courts17 Jan 1927
Sita Ram Vs Hanuman Prasad and Others
Patna High Court · AIR 1927 Patna 413
Government of India Act, 1915 — Section 107
High Courts14 Jan 1927
Ram Sewak Lal Vs Satruhan Deo Sahai
Patna High Court · AIR 1927 Patna 170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts14 Jan 1927
Upendra Chandra Singh Vs Umesh Chandra Ghosh
Patna High Court · AIR 1928 Patna 265
Limitation Act, 1963 — Section 12, 5
High Courts10 Jan 1927
Nandi Manjhi Vs Dwarka Nath Dubey
Patna High Court · AIR 1927 Patna 402
Chotanagpur Tenancy Act, 1908 — Section 139A, 139A(4)
High Courts04 Jan 1927
East Indian Railway Company Vs Badri Narain and Others
Patna High Court · AIR 1927 Patna 328
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 110
High Courts04 Jan 1927
G.I.P. Ry. Co. Vs Firm Gurdayal Badri Das
Patna High Court · AIR 1927 Patna 337
High Courts31 Dec 1926
Mt. Bibi Aisha Vs Mahabir Prasad
Patna High Court · AIR 1927 Patna 324
Limitation Act, 1963 — Article 179(4)
High Courts22 Dec 1926
Secretary of State Vs Natabar Mangraj
Patna High Court · AIR 1927 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10